ITAT Bangalore Bench
18,470 judgments
M/S. ADAGE CARE FOUNDATION ,GOA vs CIT, EXEMPTIONS, , BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
DEVADAS BOLOOR,MANGALORE vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 1 (1) AND TPS MANGALORE , MANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
DEVADAS BOLOOR,MANGALORE vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 1 (1) AND TPS MANGALORE , MANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
DEVADAS BOLOOR,MANGALORE vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 1 (1) AND TPS MANGALORE , MANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
M/S NATYA NIKETAN SCHOOL OF BHARATANATYAM TRUST ,LAYABHINAYA PADMANABHANAGAR BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) BANGALORE, BENGALURU KARANATAKA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI SHAMEER PASHA,HASSAN vs INCOME TAX OFFICER, WARD-1 & TPS, HASSAN
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KALEO FOUNDATION,BANGALORE vs CIT (EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. BALU EDUCATIONAL TRUST,RAMANAGAR vs INCOME TAX OFFICER, WARD-1, RAMANAGAR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
CARGILL THE NETHERLANDS HOLDING BV,NETHERLANDS vs DCIT (INTERNATIONAL TAXATION), CIRCLE - 2(1), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
TRIANZ HOLDINGS PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
SMT PUSHPA SARJI RAMESH CHARITABLE TRUST,SRI BANASHANKARI NILAYA GOPALGOUDA EXTENSION vs ITO, WARD 1 & TPS, SHIMOGA , SHIMOGA,KARNATAKA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SMT PUSHPA SARJI RAMESH CHARITABLE TRUST,SHRI BANASHANKARI NILAYA FIFTY FT ROAD vs ITO, WARD 1 & TPS, SHIMOGA , SHIMOGA,KARNATAKA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. KRISHNAPPA VINODKUMAR,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. SOUTH INDIA BEVERAGES PRIVATE LIMITED,,BENGALURU vs INCOME TAX OFFICER, WARD-6(1)(1), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
PRAKASH PRAVEEN KUMAR,BANGALORE vs INCOME TAX OFFICER, WARD - 2(2)(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, BENGALURU vs NAGARJUNA EDUCATION SCOEITY, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MAPLE TRUST,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), BENGALURU, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ISLAMI BAITH UL MALL,CHIKMAGALUR vs INCOME TAX OFFICER, WARD-1, CHIKMAGALUR
this Hon'ble Bench to set aside the order of the Assessing Officer for Denovo assessment for providing one more opportunity to the Appellant/Trust to submit its substantive submission effectively.
MEHARUNNISA ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(2), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. PRAKASH CHAND YADAV (Judicial Member)
USHA DEVI BHARTIA ,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
