ITAT Bangalore Bench

MEHARUNNISA ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(2), BANGALORE

SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. PRAKASH CHAND YADAV (Judicial Member)

USHA DEVI BHARTIA ,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(2), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SRI. T . RAJESH(HUF),SHIVAMOGGA vs INCOME TAX OFFICER, WARD-5, SHIMOGA

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SRI. VEERABHADRESHWARA ARECANUT COMPANY,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-5, , SHIVAMOGA

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD-1(2), BENGALURU, BENGALURU vs MS. STANY BASIL MATHIAS, KARNATAKA

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

INCOME TAX OFFICER, WARD-1, KOPPAL vs BAHUBALI MINORITY CREDIT CO-OP SOCIETY KOPPAL, KOPPAL

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE vs AURA JEWELS, BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

VIJAYKUMAR G J (HUF),BANGALORE vs ACIT,CIRCLE-1(2)(2), BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

M/S. CDYMAX (INDIA) PHARMA PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-1(1)(1), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

KIRAN MANOHAR GODBOLE,BANGALORE vs DCIT, CIRCLE-3(3)(1), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

KIRAN MANOHAR GODBOLE,BANGALORE vs DCIT, CIRCLE-3(3)(1), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

M/S. BIG BAGS INTERNATIONAL PRIVATE LIMITED ,DAKSHINA KANNADA vs ACIT, CIRCLE-1(1)(2), BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

SRI. D. K SHIVAKUMAR ,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARAJAN K, JUDICIAL MEMBER Assessment Year : 2018-19 Shri. D. K. Shivakumar, No.252, “Kenkkeri” 18th Cross, Upper Palace Orchards, Sadashivanagar, Bangalore – 560 080. PAN : AKKPS 1306 F Vs. DCIT, Circle – 1(4), Bangalore. APPELLANT RESPONDENT Assessee by : S/Shri. Chandrasekhar and Narendra Sharma, Advocates Revenue by : Shri.Y. V. Raviraj, Sr. Standing Counsel. Date of hearing : 10.01.2025 Date of Pronouncement : 21.02.2025 O R D E R Pe

INFORMATION DEPARTMENTAL EMPLOYEES CREDIT CO OPERATION SOCIETY LIMITED., ,BENGALURU vs INCOME TAX OFFICER, WARD-1(2)(1) , BENGALURU

SHRI WASEEM AHMED (Accountant Member)

PRACTO TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE 1(3), BENGALURU, BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

NANJUNDAREDDY GOPALA REDDY,BENGALURU vs INCOME-TAX OFFICER, WARD-3(3) (4), BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

M/S. CHITHUVALLI DUGGEGOWDA BHAVANISHANKAR,BENGALURU vs INCOME TAX OFFICER, WARD-1 , CHIKKAMAGALURU

SHRI WASEEM AHMED (Accountant Member)

MRS. GAJALAKSHMI P REPRESENTED TO LATE MR. MADURAI ANANTHRAJ JAGADISH,BANGALORE vs INCOME TAX OFFICER, WARD-3(3)(1), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

PUSHPA DEVI ,MYSORE vs INCOME TAX OFFICER, WARD-1(1), MYSORE

SHRI WASEEM AHMED (Accountant Member)

SRI SRINIVASA TRUST,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)