ITAT Bangalore Bench
18,472 judgments
SRI SRINIVASA TRUST,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU, BANGALORE vs CISCO SYSTEMS (INDIA) PVT LTD, BANGALORE
KULALA SANGHA BENGALURU(R),BENGALURU vs CIT(EXEMPTIONS), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
POOJA VIKRAM CHUGH,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
M/S. VIVA MAGNA WHEELERS PRIVATE LIMITED,BENGALURU vs DCIT, CIRCLE-7(1)(1), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN (Judicial Member)
ATKINS REALIS UK LIMITED (FORMERLY KNOWN AS ATKINS LIMITED),UNITED KINGDOM vs THE DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE-1(1), BANGALORE
M/S. GREAT WALL INDIA RESEARCH & DEVELOPMENT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
HANSRAJ ,SHIMOGA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, SHIMOGA
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
CHAMARGAJANAGARA DIST MILK PRODUCERS AND CO-OP SOCIETIES EMPLOYEES WELFARE TRUST ,MYSURU vs THE INCOME TAX OFFICER, EXEMPTIONS, WARD, MYSORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
M/S. LEO MOTORS PVT LTD., ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME, CIRCLE-4(1)(1), , BANGALORE
SHRI. LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ANDSHRI. SOUNDARARAJAN K (Judicial Member)
RAGIGUDDA SRI PRASANNA ANJANEYA SWAMY BHAKTA MANDALI TRUST,BANGALORE vs INCOME TAX OFFICER, WARD-2. (EXEMPTION), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARAJAN K (Judicial Member)
RAGIGUDDA SRI PRASANNA ANJANEYA SWAMY BHAKTA MANDALI TRUST,BANGALORE vs INCOME TAX OFFICER, WARD-2. (EXEMPTION) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARAJAN K (Judicial Member)
M/S SCANIA COMMERCIAL VEHICLES INDIA PVT LTFD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX (IT) , CIRCLE-2(2), BENGALURU , BENGALURU vs SAUDI TELECOM COMPANY, KINGDOM OF SAUDI ARABIA
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX (IT) , CIRCLE-2(2), BENGALUR, BENGALURU vs SAUDI TELEKOM COMPANY, KINGDOM OF SAUDI ARABIA
VST ASSOCIATES ,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(2), BENGLAURU
SHRI WASEEM AHMED (Accountant Member)
ITTANGUR CHANDRASHEKAR SHARADA,BENGALURU vs INCOME TAX OFFICER, WARD NO-4(3)(3), BENGALURU., KORAMANGALA, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ITTANGUR CHANDRASHEKAR SHARADA,BENGALURU vs INCOME TAX OFFICER,WARD NO-4(3)(3), BENGALURU, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ITTANGUR CHANDRASHEKAR SHARADA,SARJAPUR, BENGALURU. vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
GOPAL KRISHNA BENGERI,BENGALURU vs INCOME TAX OFFICER, WARD 4(2)(4), BENGALURU
SHRI WASEEM AHMED (Accountant Member)
