ITAT Bangalore Bench
18,472 judgments
DY. COMMISSIONER OF INCOME TAX(EXEMPTIONS), CIRCLE-1, BENGALURU, BENGALURU vs INFOSYS EMPLOYEE BENEFITS TRUST, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
UDAY G ANDANIMATH ,HUBLI vs INCOME TAX OFFICER, WARD-1(1), HUBLI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DEVADASS SURESH,BENGALURU vs INCOME TAX OFFICER, WARD-1(2)(4), BANGALORE
the CIT(A) and CIT(A) confirmed the addition.
KUMARSWAMY GANGASHARAISH KALLUR ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
CATERPILLAR FINANCIAL SERVIES INDIA PRIVATE LIMITED,WHITEFIELD,BANGALORE,KARNATAKA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, JURISDICTIONAL AO - ACIT, CIRCLE 2(2)(1)), BMTC BUILDING, KORAMANGALA, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
LIGHT RAY ADVISORS LLP,BANGALORE,KARNATAKA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), BANGALORE, BMTC BUILDING
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
LIGHT RAY ADVISORS LLP,BANGALORE, KARNATAKA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), BANGALORE, BMTC BUILDING, KORAMANGALA
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SHIMOGA URBAN DEVELOPMENT AUTHORITY ,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS, , SHIMOGA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
GIVAUDAN (INDIA) PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX ,CIRCLE 3(1)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SUMANA ARORA,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SUMANA ARORA,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SYED YASRAB ALI QUADRI,BASAVAKALYAN vs INCOME TAX OFFICER, WARD-1 , BIDAR
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SHIVARAMAIAH GURUSWAMY ,BANGALORE vs INCOME TAX OFFICE, WARD-3(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. SAMIULLA,SHIMOGA vs INCOME TAX OFFICER, WARD-1 &TPS, SHIMOGA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SANDEEP VIMALCHAND GADIA,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(5), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. PRAKASH CHAND YADAV (Judicial Member)
RITIKA DAGA,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(5), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. PRAKASH CHAND YADAV (Judicial Member)
SRK PROJECTS PRIVATE LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-6(1)(1), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
M/S. BHARATH INSTITUTE OF SCHOOLING EDUCATION,BENGALURU vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
DCIT, MYSORE vs SHARPWATCH INVESTIGATION SECURITY SERVICES PVT LTD, MYSORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUDARARAJAN K (Judicial Member)
