ITAT Bangalore Bench

18,472 judgments

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(3), BENGLAURU vs SHRI KEMPAREDDY GOVINDRAJU, DOMLUR, BENGALURU

ITA 1291/BANG/2024[2015-16]Status: Disposed31/1/2025AY 2015-16

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARAJAN K (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), QUEENS ROAD, BENGALURU vs SHRI KEMPAREDDY GOVINDRAJU, DOMLUR, BENGALURU

ITA 1290/BANG/2024[2014-15]Status: Disposed31/1/2025AY 2014-15

DCIT, CC-2(1), BENGALURU, BENGALURU vs CHAITANYA PROPERTIES PVT LTD, BENGALURU

ITA 1158/BANG/2024[2011-12]Status: Disposed31/1/2025AY 2011-12

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SHRI. KEMPAREDDY GOVINDRAJ,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3) , BENGALURU

ITA 1024/BANG/2024[2016-17]Status: Disposed31/1/2025AY 2016-17

SHRI. KEMPAREDDY GOVINDRAJ,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU

ITA 1023/BANG/2024[2015-16]Status: Disposed31/1/2025AY 2015-16

SHRI. KEMPAREDDY GOVINDRAJ,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU

ITA 1022/BANG/2024[2014-15]Status: Disposed31/1/2025AY 2014-15

SHRI. KEMPAREDDY GOVINDRAJ,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU

ITA 1021/BANG/2024[2013-14]Status: Disposed31/1/2025AY 2013-14

M/S. SLK SOFTWARE PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, SPECIAL RANGE-6N, BANGALORE

ITA 933/BANG/2023[2018-19]Status: Disposed31/1/2025AY 2018-19

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

M/S. SLK SOFTWARE PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, SPECIAL RANGE-6, BANGALORE

ITA 932/BANG/2023[2017-18]Status: Disposed31/1/2025AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SHRI. SUNIL KUMAR SHARMA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU

ITA 736/BANG/2022[2018-19]Status: Disposed31/1/2025AY 2018-19

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

MR. D K SHIVAKUMAR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE

ITA 205/BANG/2022[2006-07]Status: Disposed31/1/2025AY 2006-07

SHRI. SUNIL KUMAR SHARMA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(4), BENGALURU

ITA 196/BANG/2022[2018-19]Status: Disposed31/1/2025AY 2018-19

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SHRI. SUNIL KUMAR SHARMA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRALISED PROCESSING CENTRE, BENGALURU

ITA 105/BANG/2022[2018-19]Status: Disposed31/1/2025AY 2018-19

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE vs MR. D K SHIVAKUMAR, BANGALORE

ITA 48/BANG/2020[2010-11]Status: Disposed31/1/2025AY 2010-11

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE vs MR. D K SHIVAKUMAR, BANGALORE

ITA 47/BANG/2020[2009-10]Status: Disposed31/1/2025AY 2009-10

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE vs MR. D K SHIVAKUMAR, BANGALORE

ITA 46/BANG/2020[2008-09]Status: Disposed31/1/2025AY 2008-09

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE vs MR. D K SHIVAKUMAR, BANGALORE

ITA 45/BANG/2020[2007-08]Status: Disposed31/1/2025AY 2007-08

MR. KALLAPPA SHADAKSHARI ,TIPTUR vs INCOME TAX OFFICER, WARD-1, TIPTUR

ITA 108/BANG/2025[2016-17]Status: Disposed30/1/2025AY 2016-17

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

BASAVARAJ MAHALINGAYYA HIREMATH,RAMANAGARA vs INCOME TAX OFFICER, WARD-5(3)(7), BENGALURU

ITA 2024/BANG/2024[2017-18]Status: Disposed30/1/2025AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

M/S. BEAVER AUTOMOTIVE PRIVATE LIMTIED ,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BANGALORE

ITA 1433/BANG/2024[2017-18]Status: Disposed30/1/2025AY 2017-18

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)