ITAT Bangalore Bench
18,472 judgments
BRINDLE HOMES TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BRINDLE HOMES TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SANJAY ENTERPRISES,KOPPAL vs INCOME TAX OFFICER, WARD-2, KOPPAL
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. CHOWDRY,MYSORE vs INCOME TAX OFFICER, WARD-2(3), MYSORE
SHRI WASEEM AHMED (Accountant Member)
BACHIRA UTHAIAH POOVAIAH,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(4), BENGALURU
SHRI WASEEM AHMED (Accountant Member)
SREE BASAWESHWAR VYASAYA SEVA SAHAKARI BANK LIMITED DEVIHOSUR,HAVERI vs INCOME TAX OFFICER, WARD-1, HAVERI
SHRI WASEEM AHMED (Accountant Member)
NAVAKARANATAKA PATTIN SOUHARDA SAHAKARI NIYAMITA,DHARWARD vs INCOME TAX OFFICER, WARD-1, HAVERI
SHRI WASEEM AHMED (Accountant Member)
PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED,TUMKUR vs INCOME TA OFFICER, WARD-2, TUMKUR
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
H D M C EMPLOYEES CO-OP CREDIT SOCIETY LIMITED,HUBLI vs INCOME TAX OFFICER WARD-1(3), HUBLI
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
INCOME TAX OFFICER, WARD-1 & TPS, BAGALKOT vs JYOTI CO-OP. CREDIT SOCIETY LIMITED, OPP. SBI, NAVANAGAR
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S PARAMANAND AND SONS,BENGALURU vs INCOME TAX OFFICER, WARD 5(2)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
THE BELTHANGADY CO-OPERATIVE AGRICULTURAL SANGHA LIMITED,BELTHANGADY vs INCOME TAX OFFICER, WARD-1 , PUTTUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
THE BELTHANGADY CO-OPERATIVE AGRICULTURAL SANGHA LIMITED,BELTHANGADY vs INCOME TAX OFFICER, WARD-1, , PUTTUR
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, MANGALURU vs ALAKANANDA PRINTERS (P) LTD, MANGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
H VENKATESH REDDY ,BENGALURU vs INCOME TAX OFFICER, WARD-4(3)(2), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. SPL REALTORS PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KANCHI PERIYAVA TRUST-MYSORE,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX(EXEMPTIONS), BENGALAURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KANCHI PERIYAVA TRUST-MYSORE ,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX(EXEMPTIONS), , BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
GALI LAKSHMI ARUNA ,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(3), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. AMRUT DISTILLERIES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
