ITAT Bangalore Bench
18,472 judgments
M/S. AMRUT DISTILLERIES PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
SHRI. LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ANDSHRI. SOUNDARARAJAN K (Judicial Member)
M/S. AMRUT DISTILLERIES PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
INCOME TAX OFFICER, WARD-1, SHIVAMOGGA, SHIVAMOGGA vs SUVARNA, SHIVAMOGGA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
NITHI EDUCATIONAL TRUST ,DAKSHINA KANNADA vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KAILASH BABURAO SURYAWANSHI,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. IBM INDIA PRIVATE LIMITED ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BANGALORE
M/S. IBM INDIA PRIVATE LIMITED ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, OFFICER, CIRCLE-4(1)(2), BANGALORE
APPLIED MATERIALS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1(1)(1), BANGALORE, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER | ITA No.217/Bang/2024 | | :-------------------------- | | Assessment year : 2015-16 | | M/s. Applied Materials India Private Limited, Unit 5, 3rd Floor, Explorer Building, International Technology Park Ltd., Whitefield, Bangalore - 560 066. PAN: AAECA 2635C **APPELLANT** | Vs. | The Deputy Commissioner of Income Tax, Circle 1(1)(1), Bangalore. **RESPONDENT** | | Appellant by | : | Shri Nirmal Mathew, A
MONAPPA S SHETTY,SURATHKAL vs INCOME TAX OFFICER , WARD 1(1), MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
OSI ENERGY AUTOMATION INDIA PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE 3(1)(1), BANGALORE, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SHREE REVANASIDDESHWARA PATTINA SAHAKARI SANGH NIYAMIT RAMPUR ,BAGALKOT vs INCOME TAX OFFICER, WARD-1 & TPS, BAGALKOT
SHRI WASEEM AHMED (Accountant Member)
SUNDAR RAM SHETTY NAGAR CREDIT SOUHARDA SAHAKARI LIMITED,BANGALORE vs ITO, WARD-4(3)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member)
SUNDAR RAM SHETTY NAGAR CREDIT SOUHARDA SAHAKARI LIMITED,BANGALORE vs ITO, WARD-4(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member)
PALO ALTO NETWORKS (INDIA) TECHNOLOGIES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-5(1)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MR. NATESHAN SAMPATH,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BALLRI., BALLARI vs MS ABDUL MANEED ENGINEERS AND CONTRACTORS, KALABURAGI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MAGADI PLANNING AUTHORITY,RAMNAGAR vs INCOME TAX OFFICER, WARD-3, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MAGADI PLANNING AUTHORITY ,RAMNAGAR vs INCOME TAX OFFICER, EXEMPTION, WARD-3, , BANGALORE
MAGADI PLANNING AUTHORITY,RAMNAGAR vs INCOME TAX OFFICER, WARD-1, RAMNAGAR
POORNA PRAGNA HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member)
