ITAT Bangalore Bench
18,472 judgments
M N MANJULA ,BENGALURU vs INCOME TAX OFFICER, WARD -3, DAVANGERE
SHRI WASEEM AHMED (Accountant Member)
RAJU SIDDAIAH,ANJANAPURA vs INCOME TAX OFFICER, WARD-1(2)(6), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MINISWAMAPPA SATISH,BENGALURU vs INCOME TAX OFFICER, WARD-4(3)(2), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
EXPAT PROPERTIES INDIA LIMITED,BENGALURU vs DCIT, CIRCLE-2(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
RK WORLDINFOCOM PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
JYOTHI PATTIN SOUHARD SAHAKARI NIYAMITHI,GADAG vs INCOME TAX OFFICER GADAG, GADAG
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BANTUPALLI VARAPRASAD ,RAICHUR vs INCOME TAX OFFICER, WARD-1, , RAICHUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SUJATHA MUNIRAJU,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(5), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SMT. CHANDRA MOOLCHAND JAIN,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(4), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
VINOD KUMAR SINGHAL ,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX-3, BENGALURU
SHRI. VADAGUR NARAYANAPPA PREMACHANDRA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU, BENGALURU vs CANARA BANK, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU, BENGALURU vs CANARA BANK, BENGALURU
SHRI WASEEM AHMED, ACCOUNTANT MEMBER\nAND\nSHRI KESHAV DUBEY, JUDICIAL MEMBER\nITA No.210/Bang/2024\nAssessmentYear: 2017-18\nM/s Canara Bank\nFM wing, Head Office,\n112, J.C. Road\nBangalore 560002\nPAN NO: AAACC6106G\nVs.\nDCIT\nCircle-2(1)(1)\nBangalore\nAPPELLANT\nRESPONDENT\nITA No.222/Bang/2024\nAssessmentYear: 2017-18\nDCIT\nCircle-2(1)(1)\nBangalore\nVs.\nM/s Canara Bank\nFM wing, Head Office,\n112, J.C. Road\nBangalore 560 002\nAPPELLANT\nRESPONDENT\nITA No.1154/Bang/2023\nAssessme
CANARA BANK,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), BANGALORE, BENGALURU
SHRI WASEEM AHMED, ACCOUNTANT MEMBER\nAND\nSHRI KESHAV DUBEY, JUDICIAL MEMBER\n\nM/s Canara Bank\nFM wing, Head Office,\n112, J.C. Road\nBangalore 560002\nPAN NO : AAACC6106G\nAPPELLANT\nVs.\nDCIT\nCircle-2(1)(1)\nBangalore\nRESPONDENT\nITA No.210/Bang/2024\nAssessment Year: 2017-18\n\nM/s Canara Bank\nFM wing, Head Office,\n112, J.C. Road\nBangalore 560002\nPAN NO: AAACC6106G\nAPPELLANT\nVs.\nDCIT\nCircle-2(1)(1)\nBangalore\nRESPONDENT\nITA No.222/Bang/2024\nAssessment Year: 2017-18\n\nM/s
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE, BENGALURU vs CANARA BANK, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
CANARA BANK,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE, BENGALURU
SHRI WASEEM AHMED, ACCOUNTANT MEMBER\nAND\nSHRI KESHAV DUBEY, JUDICIAL MEMBER\nITA No.210/Bang/2024\nAssessment Year: 2017-18\nM/s Canara Bank\nFM wing, Head Office,\n112, J.C. Road\nBangalore 560002\nVs.\nDCIT\nCircle-2(1)(1)\nBangalore\nPAN NO : AAACC6106G\nAPPELLANT\nRESPONDENT\nITA No.222/Bang/2024\nAssessment Year: 2017-18\nDCIT\nCircle-2(1)(1)\nBangalore\nVs.\nM/s Canara Bank\nFM wing, Head Office,\n112, J.C. Road\nBangalore 560 002\nAPPELLANT\nRESPONDENT\nITA No.1154/Bang/2023\nAsses
NANJAPPA VIAJY SHANKAR,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(2), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
SARGOD VENKATAPPA GOWDA SUBRAMANYA,CHIKMAGALUR vs INCOME TAX OFFICER, WARD-1, CHIKMAGALUR
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
SRI. GURU THIPPERUDRASWAMY DEVASTHANA ,CHITRADURGA vs ITO, WARD-1 EXEMPTIONS,, HUBLI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
METTU NAGARATHNAMMA,BELLARY vs INCOME TAX OFFICER, WARD-1 & TPS, BALLARI
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
