ITAT Bangalore Bench
18,472 judgments
SRI. DINESH NARAYAN SHETTY ,MYSURU vs INCOME TAX OFFICER, WARD-1(4), MYSURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
MAHALAKSHMI SAW MILLS ,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(2), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. PETER PAUL MARIAPPA,BANGALORE vs THE INCOME TAX OFFICER, WARD-5(3)(4), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
VINPACK (INDIA) PVT LTD,KENGERI vs INCOME TAX OFFICER, WARD-7(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
BABA YANATHER SHAIK ,BENGALURU vs INCOME TAX OFFICER, WARD-1(2)(1), BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
WEIR MINERALS (INDIA) PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
DOREGULING PRIMARY AGRICULTURE COOPERATIVE SOCIETY LIMITED,MUNDGOD vs INCOME TAX OFFICER,WARD-1, , SIRSI
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SUNKU SATYANARAYAN SANAJY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
BELVE VYAVASAYA SEVA SAHAKARI SANGHA LIMITED,UDUPI vs INCOME TAX OFFICER, WARD-1, , UDUPI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BELVE VYAVASAYA SEVA SAHAKARI SANGHA LIMITED ,UDUPI vs INCOME TAX OFFICER, WARD-1, , UDUPI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DCIT, CIRCLE-4(1)(1), BANGALORE vs MICROLAND LIMITED , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
IQVIA INC (EARLIER KNOWN AS QUINTILES IMS INCORPORATED AS A SUCCESSOR TO M/S. QUINTILES TRANSNATIONAL CORP),BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-1(2), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
IQVIA RDS INC (EARLIER KNOWN AS QUINTILES INC),BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
IQVIA RDS INC (EARLIER KNOWN AS QUINTILES INC),BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K., JUDICIAL MEMBER IT(IT)A Nos.10, 11 & 50/Bang/2021 Assessment years : 2016-17, 2017-18 & 2017-18 | IQVIA RDS Inc. | [earlier Quintiles Inc.] | PAN: AAACQ 2008D | & | IQVIA Inc. | [earlier Quintiles IMS | successor to Quintiles | Transnational Corp] | PAN: AADCI 4077P | Omega Embassy Techsquare, | Marathahalli-Sarjapur Outer | Ring Road, | Kadubeesanahalli, | Bengaluru - 560 103. | APPELLANT(S) | Vs. The Deputy Commissioner | of
EXCELSOFT TECHNOLOGIES LIMITED,MYSORE vs DCIT, CIRCLE-1(1) , MYSORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
ITHACA ESTATES PRIVATE LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-(3)(1)(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
GURUMACHIDEVA VIVIDHODEESHA SAHAKARA SANGH LTD., ,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
HEWLETT-PACKARD (INDIA) SOFTWARE OPERATION PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-(1)(1) , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. WEP PERIPHERALS LTD.,,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SIDDAPURA TALUKA AGRICULTURAL PRODUCES CO-OP MARKETING SOCIETY LIMITED ,SIDDAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, SIRSI
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)