ITAT Bangalore Bench
18,472 judgments
UDUPI TALUK PROTESTANT CHRISTIAN CREDIT CO-OPERATIVE SOCIETY LIMITED,UDUPI vs INCOME TAX OFFICER, WARD-1, UDUPI
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
UDUPI TALUK PROTESTANT CHRISTIAN CREDIT CO-OPERATIVE SOCIETY LIMITED ,UDUPI vs INCOME TAX OFFICER, WARD-1, , UDUPI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRIRAMPURA PRATHAMIKA KRISHI PATHINA SAHAKARA SANGHA LIMITED,CHITRADURGA vs THE INCOME TAX OFFICER, ITO WARD -1, CHITRADURGA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MRS. SAJEENA IBRAHIM KALEEL L/R OF LATE MOHAMMED YAHYA MOGRAL CHOOTARAVALAP,MANGALORE vs THE INCOME TAX OFFICER, WARD-1(1), MANGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
NAMITHA DEENADAYALU NAIDU ,BENGALURU vs INCOME TAX OFFICER, WARD-6(3)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, MANGALORE vs L JAVERCHAND JEWELLERS PRIVATE LIMITED, MUMBAI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ITO, WARD-1, MADIKERI vs SRI. M.L. KRUPAL, KODAGU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MR. M.L. KRUPAL,KODAGU vs ITO, WARD-1, MADIKERI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED,BENGALURU vs ACIT, CIRCLE-4(3)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED ,BENGALURU vs ACIT, CIRCLE-4(3)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED,BENGALURU vs ACIT, CIRCLE-4(3)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. DIWAKAR AWASTHI,BANGALORE vs INCOME TAX OFFICER, WARD-2(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NILESH RATNAKAR DESHPANDE ,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(3)(1), BENGALURU
RINKU DESHPANDE ,BENGALURU vs INCOME TAX OFFICER, WARD-6(3)(2), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. FEDERATION OF INDIAN GRENITE AND STONE INDUSTRY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS , CIRCLE-1, , BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
ALLAND TALUKA TEACHERS CREDIT CO-OPERATIVE SOCIETY LIMITED ,GULBARGA vs INCOME TAX OFFICER, WARD-1 & TPS, GULBARGA
SHRI. WASEEM AHMED (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
RANJITKUMAR JAIN,RANEBENNUR vs INCOME TAX OFFICER, WARD-2, HAVERI
SHRI. WASEEM AHMED (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
ANKALAN WEB SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
SHRI. WASEEM AHMED (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
M/S. FEDERATION OF INDIAN GRENITE AND STONE INDUSTRY,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, , BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. FEDERATION OF INDIAN GRENITE AND STONE INDUSTRY,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, , BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
