ITAT Bangalore Bench
18,472 judgments
M/S. FEDERATION OF INDIAN GRENITE AND STONE INDUSTRY,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX , EXEMPTIONS, CIRCLE-1, , BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
IQVIA LTD,UNITED KINGDOM vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE 1(2), BANGALORE
IQVIA INC,UNITED STATES OF AMERICA vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE-1(2) , BANGALORE
M/S. SUMUKHA HOLDINGS,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-4(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
NANDI SAHAKARI SAKKARE KARKHANE NIYAMIT,VIJAYAPUR vs INCOME TAX OFFICER APPEAL, VIJAYAPUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
PLATINUM PROJECTS,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
PLATINUM PROJECTS,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SADASHIVAMURTHY,BENGALURU vs INCOME TAX OFFICER, WARD-3(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SUSTAINABILITY ENGINE FOUNDATION,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
MUNIYAPPA GOVINDRAJ,KGF vs INCOME TAX OFFICER, WARD-1, KOLAR
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
IRENE PEREIRA ,UDUPI vs ITO WARD- 1&TPS, UDUPI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
PEOPLE TREE CHITS PRIVATE LIMITED,CHAMARAJPET vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SMT. RADHA LAKSHMI MANNEM,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(5), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KALPATHRU LIONS CHARITABLE TRUST,TUMKUR vs CIT(EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KALPATHRU LIONS CHARITABLE TRUST R,TURUVEKERE vs CIT(EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
MAHESH S N HUF,VIJAYANAGARA vs INCOME TAX OFFICER, WARD-1 , HOSAPETE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
MEERAMS OVERSEAS PRIVATE LIMITED ,CHITRADURGA vs INCOME TAX OFFICER, WARD-1 , DAVANAGERE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARAJAN K (Judicial Member)
R K SIPANI FOUNDATION,BANGALORE vs INCOME TAX OFFICER (E), WARD-2, BANGALORE, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
BILUVE DHARME PRASANNA ,SHIMOGA vs INCOME TAX OFFICER, WARD-1, SHIMOGA
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
JAGADISH BOLOOR,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1 & TPS, MANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
