ITAT Bangalore Bench
18,472 judgments
BILUVE DHARME PRASANNA ,BILUVE KUDUMALLIGE POST vs INCOME TAX OFFICER WARD 1 TPS SHIVMOGA, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI RAMESHWARA BAHU UDDESHI SOUHARDA SAHAKARI SANGHA NIYAMITHA ,SHIMOGA vs INCOME TAX OFFICER, WARD-5, SHIMOGA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
CHANDRASHEKAR HEMANTH ,BENGALURU vs INCOME TAX OFFICER WARD 7(2)(4) BANGALORE, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SACRED TRUST REGISTERED ,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(4), BANGALORE
M/S. SRI. MUTHU CINE SERVICE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BENGALURU
M/S. SRI. MUTHU CINE SERVICE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE
M/S. SRI. MUTHU CINE SERVICE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. SRI. MUTHU CINE SERVICE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -2(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. SRI. MUTHU CINE SERVICE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE
VIVEK SINGHAL ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ASST.COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1, BENGALURU, BENGALURU vs KARNATAKA INSTITUTE OF DIABETOLOGY, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ASST.COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1, BENGALURU, BENGALURU vs KARNATAKA INSTITUTE OF DIABETOLOGY, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- 1(1)(1), BANGALORE, BMTC BUILDING, KORAMANGALA, BAQNGALORE vs BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED , BESCOM CORPORATE OFFICE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
M/S. BANGALORE ELECTRICITY SUPPLY COMPANY LTD.,,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
M/S. DEEPA CREDIT CO-OPERATIVE SOCIETY LIMITED,MYSURU vs INCOME TAX OFFICER, WARD-1(1), MYSURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SRI AYYAPPASWAMY SANNIDHANACHARI TABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
HITACHI ENERGY TECHNOLOGY SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
RAMRAO MANNAJI NANDAKUMARI,BANGALORE vs INCOME TAX OFFICER, WARD -1(2)(1), BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI KESHAV DUBEY (Judicial Member)
SAVIYNT INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-6(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CIRCLE-1, BENGALURU vs RASHTROTTHANA PARISHAT, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
