ITAT Bangalore Bench
18,472 judgments
TOMONORI TODA,BANGALORE vs INCOME TAX OFFICER,(IT) WARD-2(1), BANGALORE
DCIT(IT), CIRCLE-2(2), BANGALORE vs A1 TELEKOM AUSTRIA AKTIENGESELLSCHAFT, AUSTRIA
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
EAPEN GEORGE,BENGALURU vs INCOME TAX OFFICER, WARD INTERNATIONAL TAXATION 1(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. MERIT MEDICAL SYSTEMS INDIA PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-4(1)(1), BANGALORE
M/S. M B M DEVELOPERS ,BANGALORE vs DCIT, CIRCLE-4(3)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
DECATHLON SPORTS INDIA PRIVATE LIMITED,BANGALORE , KARNATAKA vs DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE 2(2)(1), BENGALURU, KARNATAKA
MANOJ KUMAR EKAMBARAM ARCOT,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
GEAR FOUNDATION,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-1, , BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
BLESSING EDUCATIONAL TRUST ,KOLAR vs INCOME TAX OFFICER, (EXEMPTIONS) WARD-3, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
BLESSING EDUCATIONAL TRUST,KOLAR vs ITO, EXEMPTIONS, WARD-1, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
SMSG JAIN COLLEGE ,BENGALURU vs THE INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
RAJU KAMMAR,HAVERI vs INCOME TAX OFFICER, WARD-5(3)(4), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
MR. MANDANNA AIYANNA MUNDACHADIRA ,KODAGU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HASSAN
SATISH VISWANATHAN ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
BIOCON BIOLOGICS LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), BANGALORE
JAYAPPA REDDY,BENGALURU vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU - 1 , BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
SOFTLAYER TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
M/S. SCHNEIDER ELECTRIC IT BUSINESS INDIA PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-6(1)(1), BENGALURU
RAKESH GANAPATHY ,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3) , BANGALORE
SATISH CHANDRA SARIPELLA,CUPERTINO vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-5(3)(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
