ITAT Bangalore Bench

MV KARMARI CHARITABLE TRUST,HUBLI vs ITO EXEMPTIONS WARD 1(1) HUBLI, C R BUILDING HUBLI

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

PRATHMIKA KRUSHI PATTIN SAHAKARI SANGA NIYAMIT OTIHAL,BIJAPUR vs ACIT, CIRCLE-1, VIJAYAPURA

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

INCOME TAX OFFICER, WARD-4(1)(1), BENGALURU vs KITTAPPA LOKESH, BENGALURU

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

VIJAYA CREDIT CO OPERATIVE SOCITEY LIMITED ,BELTHANGADY vs THE INCOME TAX OFFICER, WARD-1, PUTTUR

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

SRI. VISWANATH PRASANNA KUMAR DIKSHIT,BANGALORE vs THE INCOME TAX OFFICER, WARD-5(3)(1), BANGALORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

SRI VITTALAPPA GANESHA,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-2, SHIMOGA

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HUBBALLI, HUBBALLI vs SMT. SHEELA PRASANNAKUMAR , CHITRADURGA

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HUBBALLI, HUBBALLI vs SRI LINGARAJU GOWDARA MALLIKARJUNAPPA, CHITRADURGA

M/S. TOYOTA KIRLOSKAR MOTOR PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, LTU, CIRCLE-1, , BENGALURU

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

MANJUNATH NAREGAL ,BANGALORE vs ITO WARD - 7(2)(2) , BANGALORE

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARAJAN K (Judicial Member)

MANJUNATH NAREGAL,BANGALORE vs INCOME TAX OFFICER, WARD - 7(2)(2), BANGALORE

EVALUATIONZ INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

RAJU RAJESH,HASSAN vs INCOME TAX OFFICER, WARD-1 & TPS, HASSAN

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

B K RAJANNA,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(2), KORAMANGALA, BANGALORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE-4(1)(1), BANGALORE, BANGALORE vs EYGBS (INDIA) PRIVATE LIMITED, BANGALORE

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

SHRI. MUDIYAPPA,GANGAVATHI vs INCOME TAX OFFICER, WARD-1, KOPPAL

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

INCOME TAX OFFICER, WARD-1, KOPPAL vs MUDIYAPPA, MALLIGEVADA

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

M/S. GOLD PALACE JEWELLERS,BENGALURU vs ACIT, CIRCLE-1(1)(1), BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

J B DAIRY FARMS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD (4)(1)(1), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALURU vs SRI. SURESH S KANAJI, BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)