ITAT Bangalore Bench
18,472 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALURU vs SRI. SURESH S KANAJI, BENGALURU
IMS HEALTH ANALYTICS SERVICES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-3(1)(1), BANGALORE
M/S NI SYSTEMS (INDIA) PRIVATE LIMITED ,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. EIT SERVICES INDIA PRIVATE LIMTIED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE
CONCERN FOR URBAN AND RURAL DEVELOPMENT SOCIETY CURDS,KANAKANAGAR vs INCOME TAX OFFICER EXEMPTIONS WARD 1 BANGALORE, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
PAMPANA GOUDA,TQ MANVI, DIST RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ELEGANT EMBASSY III APARTMENT OWNERS ASSOCIATION ,BENGALURU vs INCOME TAX OFFICER, WARD - 6(3)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
A.M ENTERPRISES,BENGALURU vs INCOME-TAX OFFICER, WARD-6(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SRI. KANDASWAMY MOHAN ,SHIVAMOGGA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, SHIVAMOGGA
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
PRUKALPA SANKAR,BANGALORE vs INCOME TAX OFFICER, WARD 5(3)(5), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
PRUKALPA SANKAR,BANGALORE vs INCOME TAX OFFICER, WARD 5(3)(5), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI. GANGASHARESHWARA SOUHARDA PATTINA SAHAKARI SANGHA NI GANGAVATHI,GANGAVATHI vs INCOME TAX OFFICER, WARD-1, KOPPAL
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
JACINTA PANICKER LEGAL HEIR MOTHER OF ADEEP PANICKER PAIS(DECEASED) ,MANGALORE vs INCOME TAX OFFICER, WARD-2(4), MANGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. AKSHAYA BUILDERS DEVELOPERS PROMOTERS, ,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(2)(1), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. AKSHAYA BUILDERS DEVELOPERS PROMOTERS, ,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(2)(1), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE vs RAJ DIAMONDS, MUMBAI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BOSCH AUTOMOTIVE ELECTRONICS INDIA PRIVATE LIMITED,KARNATAKA vs ASSESSMENT UNIT, INCOME-TAX DEPARTMENT AND DCIT, CIRCLE 2(1)(1), BANGALORE, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. QLIKTECH INTERNATIONAL AB,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, ASSESSMENT CIRCLE-2(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
LM WIND POWER BLADES INDIA PVT LTD ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
LM WIND POWER BALDES (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
