ITAT Bangalore Bench
18,472 judgments
LM WIND POWER BLADES (INDIA) PVT. LTD.,,BANGALORE vs DCIT, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1),, BANGALORE vs SONY INDIA SOFTWARE CENTRE PVT LTD, BELLANDUR, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
SHIVABASAPPA KARIYAPPANAVAR ,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(2), BANGALORE
EUROFINS PEENYA RESOURCES PRIVATE LIMITED (FORMERLY KNOWN AS EUROFINS ADVINUS LIMITED) ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(1)(1) , BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. EUROFINS PEENYA RESOURCES PRIVATE LIMITED(FORMERLY KNOW AS EUROFINS ADVINUS LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
NEXTEER AUTOMOTIVE INDIA PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BENGALURU
YADAGERE SOUHARADA CO-OPERATIVE SOCIETY LIMITED,CHIKKAMAGALURU vs INCOME TAX OFFICER, WARD-1, , CHIKMAGALUR
MR. WASEEM ULLA KHAN,TUMKUR vs INCOME TAX OFFICER, WARD-1 & TPS, TUMKUR
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SMT. NEELAMMA ,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS, , SHIVMOGA
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SHRI MADVIRASHIV SHIVOGIMANDIR SAMSTHE SHIVOGIMANDIR,BAGALKOT vs INCOME TAX OFFICER (EXEMPTIONS), WARD-1, KALABURAGI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHIVLAL ,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHIVLAL ,BENGALURU vs THE DEPUTY COMMISSIONER INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ARIF HUSSAIN,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
HP INDIA SALES PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
GIRDHARI LAL CHOUGHARY,BELLARY vs INCOME TAX OFFICER, WARD-1 & TPS, , BELLARY
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. MFAR HOLDINGS PVT LTD,BENGALURU vs DCIT, CIRCLE-4(1)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
MR. HARIS MUHAMMAD SAIT ,BANGALORE vs THE INCOME TAX OFFICER, WARD-7(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ZAHEER AHAMED ,CHAMARAJANAGAR vs INCOME TAX OFFICER, WARD-1 , CHAMARAJANAGAR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KADAGU MAN ANIMAL CONDLICT MITIGATION FOUNATION,KODAGU vs INCOME TAX OFFICER, WARD -1, MADIKERI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DACSS GRANITES PVT LTD.,BENGALURU vs INCOME TAX OFFICER, WARD-2(1)(3), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)