ITAT Bangalore Bench
18,472 judgments
M/S. MFAR HOLDINGS PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TA, CIRCLE-4(1)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
RITA GOEL,BANGLORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 4(2)(1), BANGALORE, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
WESTERN DIGITAL TECHNOLOGIES INC,USA vs DEPUTY COMMISSIONER OF INCOMER TAX, INTERNATIONAL TAXATION, CIRCLE-2(1) , BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
MR. MOHAMMED AMER UI HAQ,BIDAR vs INCOME TAX OFFICER, WARD-1, , BIDAR
ROBERT BOSCH ENGINEERING AND BUSINESS SOLUTIONS PRIVATE LIMITED,BENGALURU vs THE JOINT COMMISSIONER OF INCOME TAX, LARGE TAX PAYERS UNIT, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2, LTU, BENGALURU vs M/S. ROBERT BOSCH ENGINEERING AND BUSINESS SOLUTIONS PRIVATE LIMITED, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
KABELSCHLEPP INDIA PRIVATE LIMIED,BANGALORE vs DEPUTY COMMISSIONER INCOME TAX, CIRCLE-4(3)(1), BANGALORE
MAHESH LINGAPPA ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BANGALORE
SHRI WASEEM AHMED, ACCOUNTΑΝΤ ΜΕΜBER, SHRI SOUNDARARAJAN K. (Judicial Member)
THE BEEKEEPERS CO-OPERATIVE SOCIETY LIMTIED ,SAKALESHAPURA vs INCOME TAX OFFICER, WARD-1 & TPS, , HASSAN
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
CONCUR TECHNOLOGIES (INDIA) PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER F INCOME TAX CIRCLE 2(2)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
R K SIPANI FOUNDATION,BANGALORE vs INCOME TAX OFFICER (E), WARD-2, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
ACIT, CIRCLE-2(2)(1), BANGALORE vs VASTIMAL BHIM RAJ SANCHETI, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ACIT, CIRCLE 2(2)(1), BANGALORE vs VASTIMAL BHIM RAJ SANCHETI, BANGALORE
M/S. MJN FOUNDATION ,BANGALORE vs THE COMMISSIONER OF INCOME TAX( EXEMPTIONS), , BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SREE RAJENDRA SURI GURUMANDIR TRUST ,BENGALURU vs INCOME TAX OFFICER,(EXEMPTION) WARD-3,, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
MRS. SABENA PRAKASH ,BENGALURU vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
THE NARAGUND TALUKA PRATHAMIKA SHIKSAK SHIKSAKIYAR CO OP S LIMITED ,NARGUND vs ITO WARD 1 GADAG, GADAG
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
THE NARAGUND TALUKA PRATHAMIKA SHIKSAK SHIKSAKIYAR CO OP CREDIT S LIMITED ,NARGUND vs INCOME TAX OFFICER, WARD-1, GADAG
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, BENGALURU vs CMR JNANADHARA TRUST, BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, BENGALURU vs CMR JNANADHARA TRUST, BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)