ITAT Bangalore Bench
18,472 judgments
RAKSHIT KARNAWAT,BANGALORE vs ITO WARD 5(3)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
SRI. GANGAIAH NAGARAJU,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
SMT. SUMATI SATHISH KHANDERAI,HASSAN vs INCOME TAX OFFICER, WARD-2, HASSAN
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI. CHINNAYELLAPPA CHANDRASHEKAR, ,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BENGALURU, BENGALURU vs BIOPLUS LIFE SCIENCES PVT LTD , BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BENGALRURU, BENGALURU vs BIOPLUS LIFE SCIENCES PVT LTD, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
HUBLI SATHYANARAYANASETTY CHANDRAPPA,HUBLI vs INCOME TAX OFFICER, WARD 2(1), HUBLI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. N S HOTELS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-5(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY, JUDICIAL MEMBER Assessment Year : 2017-18 M/s. N. S. Hotels Pvt. Ltd., 1103, 20th Cross, 14th Main Road, 3rd Sector, HSR Layout, Bengaluru – 560 034. PAN : AACCN 6187 A Vs. The Income Tax Officer, Ward – 5(1)(1), Bengaluru. APPELLANT RESPONDENT Assessee by : Smt. Jharna B. Harilal, CA. Revenue by : Shri. Subramanian S, JCIT(DR)(ITAT), Bengaluru. Date of hearing : 21.11.2024 Date of Pronouncement : 28.11.2024 O R D E R Per Laxmi
AKHILA KARNATAKA BRAMANA MAHASABHA(REGD),BANGALORE vs INCOME TAX OFFICER(EXEMPTIONS)WARD-1, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. SRI. VENUGOPALAKRISHNA CREDIT COOPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. SRI. VENUGOPALAKRISHNA CREDIT COOPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. SRI. VENUGOPALAKRISHNA CREDIT COOPERATIVE SOCIETY LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INCOME TAX OFFICER, WARD-1, BALLARI, FORT, BALLARI vs VARALAKSHMI CREDIT SSN, KAMPLI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INCOME TAX OFFICER, WARD-1, BALLARI, FORT, BALLARI vs VARALAKSHMI CREDIT SSN, KAMPLI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
QPAVE SOLUTIONS PRIVATE LIMITED ,BENGALURU vs INCOME TAX OFFICER, WARD-1(2)(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
QPAVE SOLUTIONS PRIVATE LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
HUBLI SARAKU SAGANIKEDRARA SAHAKARI PATTINA SANGHA NIYAMITA,HUBBALLI vs INCOME TAX OFFICER, WARD - 2(1), HUBLI, HUBLI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
HUBLI SARAKU SAGANIKEDARARA SAHAKARI PATTINA SANGHA NIYAMITA,HUBBALLI vs INCOME TAX OFFICER, WARD- 2(1), HUBLI, HUBLI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
CHIKKANNAPUTTAMMA EDUCATIONAL TRUST,BENGALURU vs INCOME TAX OFFICER, (EXEMPTIONS)WARD-1 , BENGALURU
PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
MR. VENKATESHAPPA VENKATARAMANA ,KOLAR vs INCOME TAX OFFICER, WARD-1, , KOLAR
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
