ITAT Bangalore Bench
18,472 judgments
MURTHEDARARA SEVA SAHAKARI SANGHA (N) UPPUNDA ,UPPUNDA vs ITO WARD- 1 TPS, UDUPI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHRISHAILAMALLIKARJUN TRADERS,NARGUND vs INCOME TAX OFFICER, WARD-1, GADAG
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSURU vs KUDLUR RAMASWAMY SATHYANARAYANA, MYSURU
BEFORE SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INCOME TAX OFFICER , BELLARY vs MS SAI KRISHNA MINERALS PVT.LTD, HOSPET
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
BABU SAHAB ,SANDUR vs INCOME TAX OFFICER, WARD-2, , HOSAPETE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARAJAN K (Judicial Member)
COTHA VINOD HAYAGRIV,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
COTHA VINOD HAYAGRIV,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
COTHA VINOD HAYAGRIV,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
COTHA VINOD HAYAGRIV ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SMT. K R GEETHA ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -6(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SMT. K.R. GEETHA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. BASAVESHWARA PATTHINA SOUHARDA SHAKARI NIYAMITHA ,KOTHAGUDEM vs INCOME TAX OFFICER, WARD-1, KOPPAL
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
KODAVA SAMAJA R MYSORE ,MYSURU vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
MR. PRATAPA GOUDA PATIL,MASKI vs INCOME TAX OFFICER, WARD-1 , RAICHUR
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
MUDDAYYA AMARAYYA HIREMATH,YADGIR vs INCOME TAX OFFICER, WARD-1, YADGIR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
MUDDAYYA AMARAYYA HIREMATH,YADGIR vs INCOME TAX OFFICER, WARD-1, YADGIR
the CIT(A) raising various grounds. The details of the written submissions have been incorporated by the CIT(A) and as per para No.6, various notices were issued to the assessee but assessee failed to respond in spite of various opportunities were provided to the assessee. Accordingly, the CIT(A) decided the issue on the basis of the material available and dismissed the
MUDDAYYA AMARAYYA HIREMATH,YADGIR vs INCOME TAX OFFICER, WARD-1 , YADGIR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
MUDDAYYA AARAYYA HIREMATH,YADGIR vs INCOME TAX OFFICER, WARD-1, , YADGIR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
EXCELLENT POWER CONTROLS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1(, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
EXCELLENT POWER CONTROLS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
