ITAT Bangalore Bench
18,462 judgments
INCOME TAX OFFICER, WARD-1, KOLAR, KOLAR vs CHIKKAANKANDHALLI RAITHARA SEVA SAHAKARA SANGA NIYAMITHA, KOLAR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
HOLADAGADDE HALAPPAGOWDA DEVARAJ,CHIKMAGALUR vs INCOME TAX OFFICER, WARD-1, CHIKMAGALUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
PATEL PARCELS CARRIER CO.,,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(3), BENGALURU
PATEL GOODS CARRIERS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(3), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
PATEL GOODS CARRIES PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(3), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
PATEL GOODS CARRIERS PVT LTD.,,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(3), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
THATTI JAGADEESHA RAO,VIJAYANAGARA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), MYSORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
HUNGRY AND FOOLISH INTELLECTUAL PROPERTIES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
HUNGRY AND FOOLISH INTELLECTUAL PROPERTIES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
HUNGRY AND FOOLISH INTELLECTUAL PROPERTIES PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
N 9 SPORTS & LEISURE HOLDINGS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1(2), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
N 9 SPORTS & LEISURE HOLDINGS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
N 9 SPORTS & LEISURE HOLDINGS PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. SRI. SRINIVASA EDUCATIONAL & CHARITABLE TRUST,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
M/S. UDAYA RAVI ARECANUT COMPANY,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS, SHIMOGA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BHARATH ERANNA ,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
UMBRELLA FOUNDATION ,BANGALORE vs CIT, EXEMPTIONS , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
NARENDRA JUNIWAL ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SHIMOGA DAVANAGERE CHITRADURGA DIST SOC UNION LIMITED COOP MILK PRODUCERS ,MACHENAHALLI, NIDIGE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE1,SHIVAMOGGA, SHIVAMOGGA
SHIMOGA DAVANAGERE CHITRADURGA DIST COOP MILK PRODUCERS SOC UNION LIMITED,MACHENAHALLI NIDIGE POST vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 SHIVAMOGGA, SHIVAMOGGA
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)