ITAT Bangalore Bench
18,462 judgments
SRI BASAVESHWARA GRUHA NIRMANA SAHAKARA SANGHA NIYAMITHA,GUNHOUSE CIRCLE RAMANUJAR MYSORE vs INCOME TAX OFFICER WARD 1(1), MYSORE, MYSORE KARNATAKA
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BIOPLUS LIFE SCIENCES PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
PARADARSHAK MEDIA FOUNDATION,BANGALORE vs CIT(E), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
PARADARSHAK MEDIA FOUNDATION,BANGALORE vs CIT(E), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
MALLANGOUDA ,GULBARGA vs INCOME TAX OFFICER, WARD-1, YADGIR
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KRISHNAGIRI RAJAGOPAL MOHANKUMAR,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member)
NARAYANAPPA GOVINDARAJU,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL 1(3) BANGALORE, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. GLOBAL STAR REALTORS PRIVATE LIMITED,UDUPI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALURU
M/S. GLOBAL STAR REALTORS PRIVATE LIMITED,UDUPI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALURU
M/S. GLOBAL STAR REALTORS PRIVATE LIMITED ,UDUPI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALURU
M/S. GLOBAL STAR REALTORS PRIVATE LIMITED ,UDUPI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALURU
M/S. GLOBAL STAR REALTORS PRIVATE LIMITED,UDUPI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, MANGALORE
MAGADI PLANNING AUTHORITY ,RAMNAGAR vs INCOME TAX OFFICER, EXEMPTION, WARD-3, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MAGADI PLANNING AUTHORITY ,RAMNAGAR vs INCOME TAX OFFICER, WARD-3 , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MAGADI PLANNING AUTHORITY ,RAMNAGAR vs INCOME TAX OFFICER(EXEMPTION), WARD-3, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MAGADI PLANNING AUTHORITY ,RAMNAGAR vs INCOME TAX OFFICER, EXEMPTION, WARD-3, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KARNATAKA STATE CHAPTER OF INDIAN RADIOLOGICAL & IMAGING ASSOCIATION ,BENGALURU vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
CHITTARAGI SHRI VIJAY MAHANTEH EDUCATION SOCIETY ,BAGALKOT vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
HITECH POULTRY FEEDS,PUTTUR vs INCOME TAX OFFICER,WARD-1, PUTTUR, PUTTUR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
AMMA SEVA SAMSHTE,BAGALKOT vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
