ITAT Bangalore Bench
18,462 judgments
MOLEX (INDIA) PRIVATE LIMITED,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE-4(1)(2), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. XIAOMI TECHNOLOGY INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
VASUDEVA NARASIMAIAH,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
DELTIN FOUNDATION,GOA vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DELTIN FOUNDATION,GOA vs COMMISSIONER OF INCOME TAX, EXEMPTIONS , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ASWATHNARAYANAIAH RATHNAMMA RAAMESH,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
A K ENTERPRISES,BENGALURU vs DCIT, CIRCLE-4(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
A K ENTERPRISES,, BENGALURU vs DCIT, CIRCLE-4(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KARNATAKA CASHEW DEVELOPMENT CORPORATION LTD EMPLOYEES GRATUITY FUND TRUST ,MANGALORE vs INCOME TAX OFFICER, WARD-1 (EXEMPTIONS), MANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
FAROOQIA COLLEGE OF PHARMACY,MYSORE vs INCOME TAX OFFICER, EXEMPTION WARD, MYSORE
KAKARAMA HALLI CHNKSANAWEEGOWDA SHANTHAM CHANDU,BANGALORE vs INCOME TAX OFFICER 3(2)(2), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. SANDISK INDIA DEVICE DESIGN CENTRE PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SMT. JASMINE SHAH SRIVASTAVA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION), CIRCLE-2(2), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
GAVIYAPPA RAMESH LAKSHMI,ANCHEKERI KENGERI vs INCOME TAX OFFICER WARD 3(2)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ANDSHRI. KESHAV DUBEY (Judicial Member)
GAVIYAPPA RAMESH LAKSHMI,ANCHEKERI KENGERI vs INCOME TAX OFFICER WARD 3(2)(3) BANGALORE, BANGALORE
SHRI. LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ANDSHRI. KESHAV DUBEY (Judicial Member)
GAVIYAPPA RAMESH LAKSHMI,BANGALORE vs ITO, WARD-3(2)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
GAVIYAPPA RAMESH LAKSHMI,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(3), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
MADHU KHATRI, SINGAPORE,SINGAPORE vs DCIT CIRCLE 3(3)(1), BANGALORE, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SRI. GURAPPA JAYARAM REDDY(AOP),BANGALORE vs DCIT, CIRCLE -1(1)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SRI BASAVESHWARA GRUHA NIRMANA SAHAKARA SANGHA NIYAMITHA,GUNHOUSE CIRCLE RAMANUJAR MYSORE vs INCOME TAX OFFICER WARD 1(1), MYSORE, MYSORE KARNATAKA
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
