ITAT Bangalore Bench
18,462 judgments
ANUGRAHA CREDIT CO-OPERATIVE SOCIETY LIMITED,MANGALORE vs INCOME TAX OFFICER, WARD-2(3), MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
CISCO COMMERCE INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
NAGINI COOPERATIVE CREDIT SOCIETY LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
NAGINI COOPERATIVE CREDIT SOCIETY LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
NAGINI CO-OPERATIVE CREDIT SOCIETY LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
PRANITA DAS ,BANGALORE vs ACIT, CIRCLE-3(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
PRANITA DAS ,BANGALORE vs ACIT, CIRCLE-3(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX (IT) , CIRCLE-2(2), BENGALURU , BENGALURU vs TATA COMMUNICATIONS (UK) LIMITED, UNITED KINGDOM
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
LITTLE ANGELS EDUCATION TRUST,BENGALURU vs CIT EXEMPTIONS, BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
SHRI BHUVANESHWARI AMMANAVARU SHRI BHUVANESHWARI DEVALAYA TRUST,BHAVANAGIRI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
VARANGA VYAVASAYIKA SAHAKARI SANGHA LTD., ,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, , UDUPI
SHRI WASEEM AHMED (Accountant Member)
INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD-1(2), BENGLAURU, BENGALURU vs UNITEDLEX INDIA PVT. LTD. (EARLIER KNOWN AS I-RUNWAY INDIA PRIVATE LIMITED), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. BANK OF BARODA(ERSTWHILE VIJAYA BANK),MUMBAI vs ADDL.CIT, LTU, , BANGALORE
SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER\nAND\nSHRI KESHAV DUBEY, JUDICIAL MEMBER\nITA No.234/Bang/2025\nAssessment Year: 2015-16\nM/s. Bank of Baroda (Erstwhile\nVijaya Bank)\n2nd Floor, Baroda Corporate Centre\nBandra Kurla Complex\nBandra (East)\nMumbai 400 051\nPAN NO: AAACV4791J\nAPPELLANT\nVs.\nAddl. CIT\nLTU\nBangalore\nRESPONDENT\nAppellant by\n:\nSmt. Lalitha Rameshwaran, A.R.\nRespondent by\n:\nSri Rajashekhar M., D.R.\nDate of Hearing\n:\n03.04.2025\nDate of Pronouncement\n:\n04
IP INFUSION SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs ACIT, KORAMANGA, BMT BUILDING
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
JINTO CHETTIYAKUNNEL THOMAS,BANGALORE vs INCOME TAX OFFICER, WARD-4(1)(3), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
TIKOTA COOPERATIVE CREDIT SOCIETY NIYAMIT,VIJAYAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, BIJAPUR
SHRI. LAXMI PRASAD SAHU (Accountant Member)
FINE BLANKING PRIVATE LIMITED ,HUBBALLI vs INCOME TAX OFFICER, WARD-1(1) & TPS, HUBLI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. NAVODAYA GRAMA NIKAS CHARITABLE TRUST ,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)