ITAT Bangalore Bench
18,462 judgments
SRI SAI CHANNABASAVESHWARA PATTINA SOURDHA SAHAKARI SANGHA NIYAMITH,SINDHANUR vs INCOME TAX OFFICER, WARD-1 , RAICHUR
SHRI WASEEM AHMED (Accountant Member)
SRI. MADDUR ANANTHASWAMY SRINATH,,CHITRADURGA vs INCOME TAX OFFICER, WARD-1, CHITRADURGA
SHRI WASEEM AHMED (Accountant Member)
S D M COLLEGE CO-OPERATIVE STORES LIMITED,MANGALORE vs INCOME TAX OFFICER, WARD-1 , PUTTUR
SHRI WASEEM AHMED (Accountant Member)
MYSORE DISTRICT JUDICIAL EMPLOYEE CREDIT CO-OPERATIVE SOCIETY LIMITED,MYSORE vs INCOME TAX OFFICER, WARD-1(1), MYSORE
SHRI WASEEM AHMED (Accountant Member)
ARAVIND KUSHALNAGAR VENKATESH SHRIHARI,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
E ASHWATH NARAYAN,BANGALORE vs INCOME TAX OFFICER, WARD-3(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BASICINDIA COMMUNITY ,BANGALORE vs CIT, (EXEMPTIONS) , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BASICINDIA COMMUNITY ,BANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEVINDRAPPAGOUDA GOUDAGERA FOUNDATION,YADGIR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KARNATAKA CHINMAYA SEVA TRUST ,BENGALURU vs DCIT, (EXEMPTIONS) CIRCLE-1, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BOSCH GLOBAL SOFTWARE TECHNOLOGIES PRIVATE LIMITED ,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, C-1(1)(1), BANGALORE vs BANGALORE INTERNATIONAL AIRPORT LIMITED, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, C-1(1)(1), BANGALORE vs BANGALORE INTERNATIONAL AIRPORT LIMITED, BANGALORE
M/S. GREENS FARM TECH PVT LTD.,,BANGALORE vs ITO,WARD-3(1)(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
QUINTILES RESEARCH (INDIA) PVT. LTD. ( AS SUCCESSOR TO QUINTILES DATA PROCESSING CENTRE (INDIA) PVT. LTD.),,BANGALORE vs THE DY. CIT, INTERNATIONA TAXATION-1, AHMEDABAD
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
QUINTILES RESEARCH (INDIA) PVT. LTD. ( AS SUCCESSOR TO QUINTILES TECHNOLOGIES (INDIA) PVT. LTD.),,BANGALORE vs THE DY. CIT, INTERNATIONA TAXATION-1, AHMEDABAD
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
QUINTILES RESEARCH (INDIA) PVT. LTD. ( AS SUCCESSOR TO QUINTILES DATA PROCESSING CENTRE (INDIA) PVT. LTD.),,BANGALORE vs THE DY. CIT, INTERNATIONA TAXATION-1, AHMEDABAD
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
QUINTILES RESEARCH (INDIA) PVT. LTD. ( AS SUCCESSOR TO QUINTILES TECHNOLOGIES (INDIA) PVT. LTD.),,BANGALORE vs THE DY. CIT, INTERNATIONA TAXATION-1, AHMEDABAD
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SAMEERA ESTATE PRIVATE LIMITED,TIRUVALLUR vs PR. CIT, CENTRAL CIRCLE -1(3), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ABHAY HEMRAJJI SHARMA,KARNATAKA, KOPPAL vs INCOME TAX OFFIER, ITO WARD(ONE) KOPPAL
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
