ITAT Bangalore Bench

ANUGRAHA EDUCATION TRUST,SULLIA vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE

M/S. BHARAT BEEDI WORKS PRIVATE LIMITED,MANGALURU vs DEPUTY COMMISIONER OF INCOME TAX, CENTRAL CIRCLE - 2, MANGALURU

M/S. BHARAT BEEDI WORKS PRIVATE LIMITED,MANGALURU vs DEPUTY COMMISIONER OF INCOME TAX, CENTRAL CIRCLE - 2, MANGALURU

M/S. BHARAT BEEDI WORKS PRIVATE LIMITED,MANGALURU vs DEPUTY COMMISIONER OF INCOME TAX, CENTRAL CIRCLE - 2, MANGALURU

SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER\nAND\nSHRI SOUNDARARAJAN K. (Judicial Member)

M/S. BHARAT BEEDI WORKS PRIVATE LIMITED ,MANGALURU vs ASSISTANT COMMISIONER OF INCOME TAX, CIRCLE - 2(1) , MANGALURU

SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER\nAND\nSHRI SOUNDARARAJAN K. (Judicial Member)

CHANDRAKALA NARALA,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(3), BANGALORE

SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)

INDIRA VELURI,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(3), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

LOUELLA MARIA ALBUQUERQUE,MANGALORE vs INCOME TAX OFFICER, WARD-2(5), MANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

MR. MADENERALU ANNEGOWDA SUBBEGOWDA,CHIKMAGALUR vs INCOME TAX OFFICER, WARD-2, CHICKMAGALUR

SHRI WASEEM AHMED (Accountant Member)

PRATHAMIK KRUSHI COOP LIMITED,BAGALKOT vs INCOME TAX OFFICER, WARD-1 & TPS, BAGALKOT

SHRI WASEEM AHMED (Accountant Member)

BANGALORE STOCK EXCHANGE CUSTOMER PROTECTION FUND ,CHENNAI vs INCOME TAX OFFICER, (E), WARD-1, BENGALURU

BANGALORE STOCK EXCHANGE CUSTOMER PROTECTION FUND ,CHENNAI vs INCOME TAX OFFICER,(E) WARD-1, BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

BEEJADY FISHERMEN CO-OP. SOCIETY LIMITED ,UDUPI vs INCOME TAX OFFICER, WARD-1. , UDUPI

the learned CIT(A).

BEEJADY FISHERMEN CO-OPERATIVE SOCIETY LIMITED,KUNDAPURA vs INCOME TAX OFFICER, WARD-1 & TPS, , UDUPI

SHRI WASEEM AHMED (Accountant Member)

MAHESH REDDY,BANGALORE vs INCOME TAX OFFICER, WARD-2(3)(4), BANGALORE

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

VIVIDHODHESHA PRATHAMIKA GRAMINA KRUSHI SAHAKARA SANGHA NI GEJJALAGERE ,MANDYA vs INCOME TAX OFFICER, WARD-1 & TPS, , MANDYA

SHRI WASEEM AHMED (Accountant Member)

ACIT, CIRCLE-2(2)(1), BANGALORE vs CANARA BANK, BENGALURU

SRI DODDANARA MALLAPPA MANJUNATHA ,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS, SHIMOGA

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SRI. THIMMAISH SRINIVAS ,BENGALURU vs INCOME TAX OFFICER, WARD-6(2)(5), BENGALURU

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

CHIRAG AGENCIES,DAVANGERE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, DAVANAGERE

SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)