ITAT Bangalore Bench
18,462 judgments
PRASHANTH PARAMAHANS MANIK ,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(3), BENGALURU
ABDUL HAKEEM,GULBARGA vs INCOME TAX OFFICER, WARD-1 & TPS, , GULBARGA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BUNT INTERNATIONAL GOLFERS ASSOCIATION,MANGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BUNT INTERNATIONAL GOLFERS ASSOCIATION,MANGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BHAGIRATH CONSTRUCATION CO.,BANGALORE vs DCIT, CENTRAL CIRCLE-1(2), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KUMAR RANGANATHAN,BANGALORE vs DCIT CIRCLE 1(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SANTOSH NAIK,BANGALORE vs INCOME TAX OFFICER, WARD-1 & TPS, MANDYA
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
NANDYALA HANUMANTHA REDDY GARI PRASADA REDDY,BENGALURU vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VIJAY T KIRANGANDUR ,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL , BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
STRAND LIFE SCIENCES PRIVATE LIMTIED,BANGALORE vs DCIT,CIRCLE-6(1)(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S NEW STREET TECHNOLOGIES PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICE WARD 5(1)(1) BANGALORE, KORMANGALA
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
POORNIMA SHAILENDRA BADU,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -5(1)(1), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
MRS. HANUMANTHAIAH NAGARATHNA ,BANGALORE vs INCOME TAX OFFICER, WARD-3(1)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BALLARI, BALLARI vs MS AL BADAR EDUCATIONAL AND CHARITABLE TRUST, BALLARI
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BALLARI, BALLARI vs MS AL BADAR EDUCATIONAL AND CHARITABLE TRUST, KALABURAGI
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
AL-BADAR EDUCATIONAL AND CHARITABLE TRUST,KALABURAGI vs DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE, BELLARY
NORTHROOF VENTURES PRIVATE LIMITED,,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
DANAYYA HIREMATH,NEAR POST OFFICE NAVANAGAR BAGALKOTA vs INCOME TAX OFFICER,WARD 1 & TPS,BAGALKOT, AAYAKAR BHAVAN
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI. VINAYAKA EDUCATION INSTITUTION R,MANDYA vs ITO,EXEMPTIONS WARD, MYSORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
USHA RAMASWAMY ,BENGALURU vs DCIT, CIRLCE-4(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)