ITAT Bangalore Bench
18,462 judgments
S.S.SHETTAR FOUNDATION,BANGALORE vs CIT (EXEMPTIONS), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SRI ANITHA EDUCATION SOCIETY ,UDUPI vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SHILPA NARA,CHENNAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELLARY
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SHILPA NARA,CHENNAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELLARY
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SOFTWARE AG BANGALORE TECHNOLOGIES PRIVATE LIMITED,BANGALORE, KARNATAKA vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-6(1)(2), BANGALORE, BANGALORE, KARNATAKA
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SOFTWARE AG BANGALORE TECHNOLOGIES PRIVATE LIMITED,BANGALORE, KARNATAKA vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-6(1)(2), BANGALORE, BANGALORE, KARNATAKA
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
MRS. HODIKE HOSAHALLI VENKATE GOWDA SOWMYA ,MADDUR vs INCOME TAX OFFICER, WARD-1 & TPS, MANDYA
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
TOOL AND GAUGE MANUFACTURERS ASSOCIATION OF INDIA ,BANGALORE vs ITO,EXEMPTIONS WARD-2, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
TOOL AND GAUGE MANUFACTURERS ASSOCIATION OF INDIA,BANGALORE vs ITO, EXEMPTIONS WARD-1, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
MUDIGUNDAM SRINIVASAMURTHY MANJUNATH,MYSURU vs DCIT CIRCLE- 1(1) AND TPS , MYSURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU vs NALAPAD HOTELS AND CONVENTION CENTRE, BENGALURU
ASST. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(3), BENGALURU vs NALAPAD PROPERTIES, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
XL HEALTH CORPORATION INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV, JUDICIAL MEMBER IT(TP)A Nos.420 & 902/Bang/2022 Assessment years : 2017-18 & 2018-19 | XL Health Corporation India Pvt. Ltd., No.54, Abacus Centre, I Main, Sarakki Industrial Area, III Phase, Bengaluru – 560 078. PAN: AAACX 0544K APPELLANT | Vs. | The Assistant Commissioner of Income Tax, Circle 7(1)(1), Bengaluru. RESPONDENT | |---|---|---| | Appellant by | : | Shri Prathik Rath, Advocate | |---|---|---| | Respondent by |
M/S. GIVAUDAN (INDIA) PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)- 12, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. GIVAUDAN (INDIA) PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)-12, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. GENERAL MOTORS TECHNICAL CENTRE INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
SRI BALAJI PROMOTERS,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(5), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
SRINIVASA FOUNDATION,BENGALURU vs CIT(EXEMPTIONS), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
M/S. DEVINDHI CHITS PRIVATE LIMITED ,VIJAYAPUR vs INCOME TAX OFFICER, WARD-1 AND TPS, , BIJAPURA
SHRI WASEEM AHMED (Accountant Member)
RAJASHEKAR YEGAVAKOTE LAXMINARASAPPA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)