ITAT Bangalore Bench
18,462 judgments
NARESH BHANSALI,BANGALORE vs ACIT, CIRCLE-5(2)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUDARARAJAN K (Judicial Member)
AUTOLIV INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
AANIKA EDUCATIONAL TRUST ,BANGALORE vs CIT(EXEMPTIONS), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SHAKEELUNNISSA BEGUM,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
SREE SEETHARAMA MANDIRAM ,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
MEDICOS EDUCATIONAL SOCIETY,TUMKUR vs INCOME TAX OFFICER, WARD-1, TUMKUR
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
THE GOOD SHEPHERD EDUCATION SOCIETY ,BENGALURU vs ITO, EXEMPTIONS WARD-2, BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
TECNICAS REUNIDAS SA,BANGALORE, KARNATAKA, INDIA vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE 2(2), BANGALORE, BANGALORE, KARNATAKA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX (IT) , CIRCLE-2(2), BENGALURU , BENGALURU vs TELEKOM MALAYSIA BEHARD, MALAYSIA
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SREE VENKATESHWARA SOUHARDA CREDIT CO-OPERATIVE LIMITED,TUMKUR vs INCOME TAX OFFICER, WARD-2, TUMKUR
the 31st August 2019 whereas the assessee filed return after the due date as on 25th September 2019. Hence the CPC in the intimation order passed under Section 143(1) of the Act, dated 22nd February 2020, disallowed the claim of deduction under Section 80P of the Act.
SHRI. RAJNISH GOPINATH,BANGALORE vs THE ADDL. COMMISSIONER OF INCOME TAX, CENTRAL RANGE-1 , BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
M/S. NARAYANA HRUDAYALAYA LIMITED ,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, , BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
SRI. KUMARASWAMY MINERAL EXPORTS PRIVATE LIMITED., ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
AUTOLIV INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
XL HEALTH CORPORATION INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
DXC GATRIAM HOLDING B.V,NETHERLANDS vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL-CIRCLE-1(1), BANGALORE
DXC BERLINB.V,NETHERLANDS vs DEPUTY COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
SHRI. MAHAVEER JAIN EDUCATION SOCIETY ENGLISH MEDIUM SCHOOL,GADAG vs CIT, EXEMPTIONS, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
BANKERS CLUB HUBLI,HUBLI vs CIT(EXEMPTIONS), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BANKERS CLUB HUBLI,,HUBLI vs CIT(EXEMPTIONS), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
