ITAT Bangalore Bench
18,462 judgments
SRI. NARAYANAPPA MUTHURAJU ,BENGALURU vs INCOME TAX OFFICER, WARD-2(1)(3), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. NARAYANAPPA MUTHURAJU,BENGALURU vs INCOME TAX OFFICER, WARD-2(1)(3), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
MOORTHEDARARA SEVA SAHAKARI SANGHA NIYAMITHA,MOORTHEDARARA SEVA SAHAKARI SANGHA NIYAMITHA,,DAKSHINA KANNADA vs INCOME TAX OFFICER, WARD-1, PUTTUR
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MOORTHEDARARA SEVA SAHAKARI SANGHA NIYAMITHA,DAKSHINA KANNADA vs INCOME TAX OFFICER, WARD-1, PUTTUR
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MOORTHEDARARA SEVA SAHAKARI SANGHA NIYAMITHA ,DAKSHINA KANNADA vs INCOME TAX OFFICER, WARD-1, PUTTUR
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MOORTHEDARARA SEVA SAHAKARI SANGHA NIYAMITHA ,DAKSHINA KANNADA vs INCOME TAX OFFICER, WARD-1, PUTTUR
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
GEETABAI MEHARAWADE,GADAG vs INCOME TAX OFFICER, WARD-1, GADAG
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
TVC CONCRETES,BANGALORE vs INCOME TAX OFFICER, CIRCLE-1(1)(1), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MARAVANTHE BADAKERE VYAVASAYA SEVA SAHAKARI SANGHA LTD.,UDUPI vs INCOME TAX OFFICER WARD-1 & TPS, UDUPI
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MARAVANTHE BADAKERE VYAVASAYA SEVA SAHAKARI SANGHA LTD,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
THE PAVAGADA SOUHARDA CREDIT CO-OPERATIVE LIMTIED,KOLOR vs INCOME TAX OFFICER, WARD-1, KOLAR
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MAHEBOOB,WADI, TQ CHITTAPUR, DIST KALAB vs INCOME TAX OFFICER, WARD-1 & TPS, GULBARGA
SHRI WASEEM AHMED (Accountant Member)
ITO WARD-1, KOLAR, KOLAR vs SAYEDSALEEM SAYEDRIYAZAHMED SAVANUR, KOLAR
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(4), BENGALURU vs MEDALL SCANS AND LABS RANCHI PRIVATE LIMITED, CHENNAI
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(4), BENGALURU vs MEDALL SCANS AND LABS PRIVATE LIMITED, CHENNAI
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUDARARAJAN K (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(4), BENGALURU vs CLUMAX DIAGNOSTICS AND RESEARCH CENTRE PRIVATE LIMITED, BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUDARARAJAN K (Judicial Member)
M/S. ANAND DIAGNOSTIC LABORATORY,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. ANAND DIAGNOSTIC LABORATORY,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
DCIT, CC-2(1), BANGALORE, BANGALORE vs ADARSH DEVELOPERS, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
ADARSH DEVELOPERS ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
