ITAT Bangalore Bench
18,462 judgments
SENTHIL KUMAR THANGAVELU,BANGALORE vs DCIT, CIRCLE-3(3)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUDARARAJAN K (Judicial Member)
NAGA SIMHADRI CHARITIES,CHITRADURGA vs CIT(EXEMPTIONS), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
NAGA SIMHADRI CHARITIES,CHITRADURGA vs CIT, (EXEMPTIONS), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SHRI. SANDEEP KUMAR SURESH ,BANGALORE vs ACIT, CIRCLE-4(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
VEDA MANAGEMENT CONSULTANCY SERVICES,BANGALORE vs ITO, WARD-4(2)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUDARARAJAN K (Judicial Member)
MAHENDRA KUMAR ,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. GLOBAL STAR INDMETAL PRIVATE LIMITED ,UDUPI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, , MANGALORE
SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER SHRI. KESHAV DUBEY (Judicial Member)
M/S. GLOBAL STAR INDMETAL PRIVATE LIMITED ,UDUPI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER SHRI. KESHAV DUBEY (Judicial Member)
MA SMART DEVELOPERS MANGALORE PVT LTD.,,MANGALORE vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
MA SMART DEVELOPERS MANGALORE PVT LTD.,,MANGALORE vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALORE
MA SMART DEVELOPERS MANGALORE PVT LTD.,,MANGALORE vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
MA SMART DEVELOPERS MANGALORE PVT LTD.,,MANGALORE vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALORE
MA SMART DEVELOPERS MANGALORE PVT LTD.,,MANGALORE vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
SHRI MALLIKARJUNA EDUCATIONAL TRUST,KOTUMUCHAGI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MUTHU DHANASHEKAR,MYSURU vs INCOME TAX OFFICER, WARD-1(1) , MYSORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
VANDANA INFRA REALTY,BANGALORE vs DCIT, CIRCLE-4(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
PRATHAMIKA KRISHI PATTINNA SHAKARI SANGH NIYAMATH KALADGI,BAGALKOT vs INCOME TAX OFFICER, WARD-1, BAGALKOT
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. PANATI VIKRAMDEVA REDDY,BENGALURU vs ACIT, CIRCLE-4(3)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MANOJ PRABHAKAR KUDTHARKAR,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
DANDU JOJAPPA FRANCIS,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(3), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
