ITAT Bangalore Bench
18,462 judgments
THE BBR & RDCC BANK EMPLOYEES CO-OP SOCIETY LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
THE BBR & RDCC BANK EMPLOYEES CO-OP SOCIETY,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
THE BBR & RDCC BANK EMPLOYEES CO-OP SOCIETY ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
RAJAGOPAL UPADHYAYA,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, , BELLARY
SHRI WASEEM AHMED (Accountant Member)
AKSHAY KUMAR RUNGTA,BANGALORE vs INCOME TAX OFFICER, WARD 2(1), INTERNATIONAL TAXATION
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
SHRI. ANANTULA VIJAY MOHAN ,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER\nAND\nSHRI KESHAV DUBEY, JUDICIAL MEMBER\nITA Nos.2059 & 2060/Bang/2024\nAssessment Years: 2016-17 & 2017-18\nAnantula Vijay Mohan\n9, Banjara Avenue Road\nNo.1, Banjara Hills\nHyderabad 500 034\nPAN NO: AELPM6515K\nAPPELLANT\nVs.\nVs.\nDCIT\nCircle-6(1)(1)\nBangalore\nRESPONDENT\nSP No.67/Bang/2024\n(Arising out of ITA No.2060/Bang/2024)\nAssessment Year: 2017-18\nAnantula Vijay Mohan\n9, Banjara Avenue Road\nNo.1, Banjara Hills\nHyderabad 500 034\
ANANTULA VIJAY MOHAN ,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER\nAND\nSHRI KESHAV DUBEY, JUDICIAL MEMBER\nITA Nos.2059 & 2060/Bang/2024\nAssessment Years : 2016-17 & 2017-18\nAnantula Vijay Mohan\n9, Banjara Avenue Road\nNo.1, Banjara Hills\nHyderabad 500 034\nPAN NO:AELPM6515K\nAPPELLANT\nVs.\nDCIT\nCircle-6(1)(1)\nBangalore\nRESPONDENT\nSP No.67/Bang/2024\n(Arising out of ITA No.2060/Bang/2024)\nAssessment Year: 2017-18\nAnantula Vijay Mohan\n9, Banjara Avenue Road\nNo.1, Banjara Hills\nHyderabad 500 034\nPAN
KHAJIABDUL KARIMSAB ANWAR BHASHA,CHITRADURGA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), DAVENGERE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
HIPE INFRASTRUCTURE PROJECTS LLP,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
IMAM AHMED RAZA EDUCATIONAL AND WELFARE TRUST,HAVERI vs CIT (EXEMPTION) BANGALORE, BANGALORE
IMAM AHMED RAZA EDUCATIONAL AND WELFARE TRUST,HAVERI vs CIT (EXEMPTION) BANGALORE, BENGALURU
BADERUNNISA ,BENGALURU vs INCOME TAX OFFICER, WARD-3(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member)
THE SECONDARY TEACHERS CO-OPERATIVE CREDIT SOCIETY LIMTIED,DHARWAD vs INCOME TAX OFFICER, WARD-1(1), HUBLI
SHRI WASEEM AHMED (Accountant Member)
M/S. GLOBAL E-BUSINESS OPERATIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE3(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K. (Judicial Member)
MEHTA GOLD PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SRI. ARAVIND KUMAR BOINPALLY,TELANGANA vs ITO, WARD, INTL. TAXATION-1(1), BENGALURU
SHRI. SANNAPPA RAMAPPA,DAVANGERE vs INCOME TAX OFFICER, WARD-1(3), DAVANGERE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHRI MALLIKARJUNA EDUCATIONAL TRUST,KOTUMUCHAGI vs INCOME TAX OFFICER, EXEMPTIONS, WARD-1, HUBLI, HUBBALLI
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
HAPPINESS ACTS TRUST,BANGALORE vs CIT (EXEMPTIONS), BANGALORE, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
HAPPINESS ACTS TRUST,BANGALORE vs CIT (EXEMPTIONS), ITO (EXEMPTIONS), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
