ITAT Bangalore Bench
18,462 judgments
LAKSH SEVA FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, , BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SRI AMBHA MAHESHWARI DEVALAYA SEVA SAMITI,BANGALORE vs COMMISSIONER OF INCOME TAX EXEMPTIONS, BANGALORE
SRI AMBHA MAHESHWARI DEVALAYA SEVA SAMITI,BANGALORE vs COMMISSIONER OF INCOME TAX EXEMPTIONS, BANGALORE
SUPERMARKET GROCERY SUPPLIES PRIVATE,BANGALORE vs ACIT, CIRCLE-6(1)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
KODAVAAME,BENGALURU vs CIT (EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KODAVAAME,BENGALURU vs CIT (EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BANGALORE MEDICAL COLLEGE ALUMNI ASSOCIATION ,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
KARNATAKA STATE DIPLOMA IN NURSING EXAMINATION BOARD,BENGAURU vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
HARALUR NARAYANA REDDY NAGARAJ,BENGALURU vs INCOME TAX OFFICER, WARD-4(3)(4), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
ASG TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ASG TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DHWANI SHRISTI FOUNDATION ,BAGANALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DHWANI SHRISTI FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ASST.COMMISSIONER OF INCOME TAX(EXEMPTIONS), CIRCLE-1, BENGALURU, BENGALURU vs K J FOUNDATION, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
ASST.COMMISSIONER OF INCOME TAX(EXEMPTIONS), CIRCLE-1, BENGALURU, BENGALURU vs K J FOUNDATION, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
CHINNASWAMY SUNDER RAJU,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(4), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
SRI JAGADGURU RENUKACHARYA CO-OPERATIVE CREDIT SOCIETY LIMITED,SHIGGAON vs INCOME TAX OFFICER, WARD-1, HAVERI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI JAGADGURU RENUKACHARYA CO-OPERATIVE CREDIT SOCEITY LIMITED,SHIGGAON vs INCOME TAX OFFICER, WARD-1, HAVERI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI JAGADGURU RENUKACHARYA CO-OPERATIVE CREDIT SOCEITY LIMITED,SHIGGAON vs INCOME TAX OFFICER, WARD-1,, HAVERI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHRI. GAJANAN URBAN CO-OP CREDIT SOCIETY LTD.,,HUBBALLI vs INCOME TAX OFFICER, WARD-2(1), HUBBALLI
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
