ITAT Bangalore Bench
18,462 judgments
WEWORK INDIA MANAGEMENT LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BOSTIK INDIA PRIVATE LIMITED,BANGALORE vs DC/ACIT CIRCLE(2)(1)(1), DC/ACIT CIRCLE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
LM WIND POWER BLADES (INDIA) PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SREE TARALABALU JAGADGURU EDUCATION SOCIETY ,R T NAGAR, BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
PATHI SANJAY CHITRA ,BENGALURU vs ACIT, CIRCLE-5(2)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SHRI BHADRESHWAR EDUCATION AND SOCIAL WELFARE TRUST ,BENGALURU vs ITO, WARD-1 , BIJAPUR
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
RAM KUMAR TALLAH,BENGALURU vs ITO WARD 5(3)(5) BANGALORE, BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SEG AUTOMOTIVE INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
INCOME TAX OFFICER, WARD 1, UDUPI, UUPI vs KAMBADAKONE RYTARA SEVA SAHAKARI SANGHA LTD, UDUPI
INCOME TAX OFFICER, WARD-1, UDUPI vs KAMBADAKONE RYTARA SEVA SAHAKARI SANGHA LTD, UPPUNDA
COFFEEDAY HOTELS & RESORTS PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-2(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
PREM PRAKASH GUPTA ,BANGALORE vs ITO, WARD-6(2)(2), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
KISHORE RAMBILAS KHANDELWAL,GULBARGA vs INCOME TAX OFFICER, WARD-1 , YADGIR
SHRI PRASHANT MAHARISHI (Vice President)
SRI ABICHETHANA SOCIAL WELFARE AND CHARITABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SRI ABICHETHANA SOCIAL WELFARE AND CHARITABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
NARAYANAPPA VENKATESH,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(5), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
M/S. CAST SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs ACIT, CIRCLE-2(1)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
HEMAVATHI NAYAK TALWAR ,MAHADEVAPURA BENGALURU vs INCOME TAX OFFICER WARD 4(2)(1) BANGALORE, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President)
RAMAKRISHNA KIRSHOR,BENGALURU vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
INDUS VALLEY PROPERTIES PRIVATE LIMITED,KABRA EXCELCIOR vs INCOME TAX OFFICER WARD 3(1)(4) BANGALORE, BANGALORE,
SHRI PRASHANT MAHARISHI (Vice President)