ITAT Bangalore Bench
18,462 judgments
KYOORIUS TEA AND COFFEE ESTATE ,BENGALURU vs PRINCIPAL COMMISSIONER, PCIT BENGALURU - 02, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
RAVIKUMAR LAXMAN SHANBHAG,UTTAR KANNADA vs INCOME TAX OFFICER, WARD-1, SIRI
SHRI PRASHANT MAHARISHI (Vice President)
J V HOLDINGS PRIVATE LIMITED,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ATEEQUR RAHMAN AKBARSAB KONDGULLI,VIJAYAPUR vs INCOME TAX OFFICER, WARD-2, BIJAPUR
SHRI PRASHANT MAHARISHI (Vice President)
BOSCH GLOBAL SOFTWARE TECHNOLOGIES PRIVATE LIMITED ,BENGALURU vs DCIT, CIRCLE-2(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
KARLE CHANNEGOWDA SHAMANNA,HASSAN vs INCOME TAX OFFICER, CIRCLE 1, HASSAN
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
DOBERMAN SECURITY SOLUTIONS PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
LIFESTYLE INTERNATIONAL PRIVATE LIMITED,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME-TAX, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
LATE. SRI. MADAIAH MANJUNATH L/H BY SRI SACHIDANANDA SWAMY & ORS. ,BENGALURU vs INCOME TAX OFFICER, WARD-2(3)(5), BENGLAURU
SHRI PRASHANT MAHARISHI (Vice President)
GAYATHRI GOPAL REDDY,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(2), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
APPASAB AVADANNA LAVATE ,BIJAPUR vs INCOME TAX OFFICER, WARD-2, BIJAPUR
SHRI PRASHANT MAHARISHI (Vice President)
PATHANNA THIPPE SWAMY,BENGALURU vs INCOME TAX OFFICER, WARD-6(2)(2), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President)
INCOME TAX OFFICER WARD 5(2)(1), BENGALURU vs JAYANTILAL BHAGWANCHAND, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
ACADEMY OF LIBERAL EDUCATION REGD ,SULLIA vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
ACADEMY OF GENERAL EDUCATION,UDUPI vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
CITY HOSPITAL CHARITABLE TRUST ,MANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
DR. T M A PAI FOUNDATION ,UDUPI vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
M/S. ING VYSYA BANK EMPLOYEES CO-OPERATIVE SOCIETY LIMITED PRESENTLY KNOWN AS M/S. KOTAK MAHINDRA BANK EMPLOYEES CO-OPEATIVE SOCIETY LIMITED ,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President)
HOSAHALLI CHIKKA MUNIYAPPA VENKATESH KUMAR ,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(2), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
BUDUGUNTE LAKSHMAIAH SETTY DHARMA CHATRA ,MYSORE vs CIT, EXEMPTIONS, , BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)