ITAT Bangalore Bench
18,460 judgments
BANGALORE HOUSING DEV AND INV, ,BANGALORE vs DCIT, CIRCLE-1(2)(1), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
DODDABALLAPUR PLANNING AUTHORITY,BANGALORE vs ITO, EXEMPTION, WARD-3, BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(5), BANGALORE vs M/S. KARUTURI GLOBAL LIMITED, BANGALORE
KARUTURI GLOBAL LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(5), BANGALORE
DODDE GOWDA PRAKASH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
MANGALORE CITY EDUCATIONAL & CHARITABLE TRUST,MANGALURU vs COMMISSIONER OF INCOME TAX(EXEMPTIONS)BANGALORE, COMMISSIONER OF INCOME TAX(EXEMPTIONS)BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S KARUTURI GLOBAL LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K (Judicial Member)
M/S KARUTURI GLOBAL LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K (Judicial Member)
KARUTURI GLOBAL LIMITED,BANGALORE vs DCIT, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K (Judicial Member)
DCIT, BANGALORE vs KARUTURI GLOBAL LTD.,, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K (Judicial Member)
KARUTURI GLOBAL LIMITED,BANGALORE vs DCIT, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K (Judicial Member)
KARUTURI GLOBAL LIMITED,BANGALORE vs ASST.C.I,.T., BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX,, BANGALORE vs M/S KARUTURI GLOBAL LTD, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI SOUNDARARAJAN K (Judicial Member)
ARISTA NETWORKS LIMITED ,IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAX), CIRCLE-1(1), BANGALORE
DYNATRACE INDIA SOFTWARE OPERATIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(2)(1), BANGALORE
ABBVIE HEALTHCARE INDIA PRIVATE LIMITED ,BANGALORE vs DCIT, CIRCLE-1(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
TOYOTA BOSHOKU AUTOMOTIVE INDIA PRIVATE LIMITED,BIDADI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT / DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 7(1)(1), BENGALURU
FOUNDATION FOR ADVANCED & CREATIVE EDUCATION,BENGALURU vs INCOME TAX OFFICER (EXEMPTIONS) WARD-1, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
KYOORIUS TEA AND COFFEE ESTATE ,BENGALURU vs PRINCIPAL COMMISSIONER, PCIT BENGALURU - 02, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
RAVIKUMAR LAXMAN SHANBHAG,UTTAR KANNADA vs INCOME TAX OFFICER, WARD-1, SIRI
SHRI PRASHANT MAHARISHI (Vice President)
