ITAT Bangalore Bench
18,460 judgments
DAKSHINA KANNADA NIRMITHI KENDRA ,MANGALORE vs INCOME TAX OFFICER, WARD-1(1), MANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
DAKSHINA KANNADA NIRMITHI KENDRA ,MANGALORE vs INCOME TAX OFFICER, WARD-1(1), MANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
DAKSHINA KANNADA NIRMITHI KENDRA ,MANGALORE vs INCOME TAX OFFICER, WARD-1(1), MANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
NAHAR SEVA SANGH,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
RAMACHANDRAPPA BYGEDENAHALLI PRABAKAR,BENGALURU vs INCOME TAX OFFICER, WARD-4(2)(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
BIDADI RYTHARA SEVA SAHAKARA BANK LTD,RAMANAGARA vs INCOME TAX OFFICER, WARD-1, RAMNAGAR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SREE HARA VIVIDODDESHA SAHAKARA SANGHA NIYAMITA,DAVANGERE vs INCOME TAX OFFICER, WARD-2(1), DAVANAGERE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ASHWINIS SPORTS FOUNDATION,BENGALURU vs INCOME TAX OFFICER, EXEMPTIONS, WARD - 1, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MANJUNATH SEENAPPA,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
TERESIAN COLLEGE,MYSORE vs INCOME TAX OFFICER EXEMPTION WARD MYSORE, MYSORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEEPA CREDIT CO-OPERATIVE SOCIETY LIMITED ,MYSURU vs INCOME TAX OFFICER, WARD-1(1), MYSURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
AFROZ KHAN,DAVANAGERE vs THE INCOME TAX OFFICER, WARD-1, DAVANAGERE, DAVANAGERE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ST JOSEPH ENGINEERING COLLEGE ALUMNI ASSOCIATION,MANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MNNIT ALUMNI EXCELLENCE FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MNNIT ALUMNI EXCELLENCE FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
RISHI SAMSKRUTI VIDYA KENDRA,BANGALORE vs CIT(E), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RANGARAJ ROHINI,INDIRANAGAR BANGALORE vs DEPUTY COMMSSIONER OF INCOME TAX ASMNT CIRCLE 2(1) BANGALORE, KORMANGALA BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
LAKSHMANRAM BHEEMAJI PUROHIT,BANGALORE vs INCOME TAX OFFICER WARD 5(2)(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President)
SHOBHA,TIPTUR vs INCOME TAX OFFICER, WARD-1, TIPTUR
SHRI PRASHANT MAHARISHI (Vice President)
SURESH ASHWATHSASTRY MADAMUTHANAHALLY ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(4), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
