ITAT Bangalore Bench
18,462 judgments
SYNECHRON TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ACIT, CIRCLE-6(1)(1), BANGALORE
M/S. SEG AUTOMOTIVE INDIA PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BENGALURU
RYAN INTERNATIONAL FOUNDATION,KODAGU vs COMMISSIONER OF INCOME TAX(EXEMPTIONS) , BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SRI. RAMAIAH REDDY EDUCATIONAL TRUST ,BANGALORE vs COMMISSIONER OF INCOME TAX, (EXEMPTION) , BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
ACIT, CIRCLE-1(1)(1), BANGALORE, BANGALORE vs ACUITY KNOWLEDGE CENTRE (INDIA) PVT. LTD., BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MR.B.KUNHI AHMED ,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, MANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. KESHAV DUBEY (Judicial Member)
DR. SATISH CHANDRA MEMORIAL FOUNDATION ,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BHAGAVAN SREE JIHVESHVARA SPORTS AND CULTURAL ASSOCIATION,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
BHAGAVAN SREE JIHVESHVARA SPORTS AND CULTURAL ASSOCIATION,BANGALORE vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
DR SATISH CHANDRA MEMORIAL FOUNDATION ,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
AMRUTHA CONSTRUCTIONS PRIVATE LIMITED,SANJAYANAGAR vs DCIT CENTRAL CIRCLE 2(2) , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BELVE VYAVASAYA SEVA SAHAKARI SANGHA LIMITED,UDUPI vs INCOME TAX OFFICER, WARD-2, UDUPI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BELVE VYAVASAYA SEVA SAHAKARI SANGHA LIMITED ,UDUPI vs INCOME TAX OFFICER, WARD-2, UDUPI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE-1(3), BENGALURU vs KANVA DIAGNOSTIC SERVICES PRIVATE LIMITED, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE-1(3), BENGALURU vs KANVA DIAGNOSTIC SERVICES PRIVATE LIMITED, BENGALURU
DCIT, CENTRAL CIRCLE-1(3), BENGALURU vs KANVA DIAGNOSTIC SERVICES PRIVATE LIMITED, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DCIT, CENTRAL CIRCLE-1(3), BENGALURU vs KANVA DIAGNOSTIC SERVICES PRIVATE LIMITED, BENGALURU
DCIT, CENTRAL CIRCLE-1(3), BENGALURU vs KANVA DIAGNOSTIC SERVICES PRIVATE LIMITED, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KANVA DIAGNOSTIC SERVICES PRIVATE LIMITED,BANGALORE vs DCIT - CENTRAL CIRCLE, 1(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DR. H M VENKATAPPA,BENGALURU vs DCIT, CENTRAL CIRCLE - 1(3), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
