BHAGAVAN SREE JIHVESHVARA SPORTS AND CULTURAL ASSOCIATION,BANGALORE vs. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BENGALURU
Income Tax Appellate Tribunal, “A” BENCH : BANGALORE
Before: SHRI PRASHANT MAHARISHI & SHRI KESHAV DUBEY
Per Bench 1. ITA No.435/Bang/2025 is filed by Bhagavan Sree Jihveshvara Sports & Cultural Association (the assessee/appellant) against the rejection of registration u/s. 12AB of the Income-tax Act, 1961 [the Act] and ITA No.434/Bang/2025 filed by the same assessee against the rejection of application for recognition u/s. 80G(5) of the Act.
ITA Nos.434 & 435/Bang/2025
Page 2 of 2
At the time of hearing, the assessee submitted a letter dated 31.5.2025 in both the appeals requesting withdrawal of the same. 3. In view of the above request of the assessee, both the appeals of the assessee are dismissed as withdrawn. Pronounced in the open court on this 02nd day of June, 2025. ( KESHAV DUBEY ) VICE PRESIDENT
Bangalore,
Dated, the 02nd June, 2025. /Desai S Murthy /
Copy to:
Appellant 2. Respondent 3. Pr. CIT 4. CIT(A) 5. DR, ITAT, Bangalore.
By order