ITAT Bangalore Bench
18,462 judgments
ATMECS TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE, BANGALORE vs AMRUTHA CONSTRUCTIONS PRIVATE LIMITED, BANGALORE
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HUBBALLI, HUBBALLI vs SHRI GOPAL KRISHNANATSA KATIGAR, HUBBALLI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HUBBALLI, HUBBALLI vs SHRI GOPAL KRISHNANATSA KATIGAR, HUBBALLI
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HUBBALLI, HUBBALLI vs SHRI GOPAL KRISHNANATSA KATIGAR, HUBBALLI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HUBBALLI, HUBBALLI vs SHRI GOPAL KRISHNANATSA KATIGAR, HUBBALLI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HUBBALLI, HUBBALLI vs SHRI GOPAL KRISHNANATSA KATIGAR, HUBBALLI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HUBBALLI, HUBBALLI vs SHRI GOPAL KRISHNANATSA KATIGAR, HUBBALLI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ACHAKALIRA MONAPPA UTHAIAH , KODAGU vs INCOME TAX OFFICER, WARD-7(2)(1), BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
ACHAKALIRA MONAPPA UTHAIAH ,KODAGU vs INCOME TAX OFFICER, WARD-7(2)(1), BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
AMARAVATHI BASAVANA GOWDA ,HOSPET vs INCOME TAX OFFICER, WARD-1 & TPS, HOSPET
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
CHILD DESIRE FOUNDATION,BANGALORE vs CIT (EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
CHILD DESIRE FOUNDATION,BANGALORE vs CIT (EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BINDUMALYAM PANDURANGA ALLANHARINARAYAN ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BENGALURU
ASSISTANT COMMISSIONER OF INCOME TAX(EXEMPTIONS), CIRCLE-1, BENGALURU vs BANGALORE DEVELOPMENT AUTHORITY, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CIRCLE-1, BENGALURU vs BANGALORE DEVELOPMENT AUTHORITY, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, (EXEMPTIONS)CIRCLE-1, BENGALURU vs BANGALORE DEVELOPMENT AUTHORITY, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
GOVDAPPAGOUDA CHANNABASANGOUDA PATIL,HUBLI vs INCOME TAX OFFICER, WARD-3(2), HUBLI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BHARATHI JAGDISH BOLOOR,MANGALURU vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 1 (1) AND TPS MANGALORE , MANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. S I MEDIA LLP, ,BENGALURU vs DCIT, CIRCLE-1(1)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
