ITAT Amritsar Bench

HITESH SINGLA,BATHINDA vs INCOME TAX OFFICER WARD 1(1) BATHINDA, BATHINDA

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

SUKHBIR SINGH BEDI,GURDASPUR vs INCOME TAX OFFICER WARD 3 GURDASPUR G T ROAD GURDASPUR, G T ROAD GURDASPUR

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

NAZIR AHMAD QADRI GOUSIA COLONY, NAMBLABAL PAMPORE ,JAMMU AND KASHMIR vs THE INCOME TAX OFFICER WARD 3(4) ANANTNAG JAO INCOME TAX OFFICER WARD UDHAMPUR, JAMMU AND KASHMIR

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

GURMANGAL SINGH,MALOUT, PUNJAB vs INCOME TAX OFFICER WARD-2(5), MUKTSAR, PUNJAB

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

INCOME TAX OFFICER, FEROZEPUR vs UNIVERSAL BIOMASS ENERGY PVT LTD, GURUHARSAHAI

SHRI VARINDER PAL,AMRITSAR vs INCOME TAX OFFICER WARD -4(4), AMRITSAR

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

VANVASI KALYAN ASHRAM PUNJAB,LUDHIANA vs ITO (EXEMPTION), JALANDHAR

it is finally heard.”

BHATIA MEDICOS,JALANDHAR vs INCOME TAX OFFICER WARD-(3)1_, JALANDHAR

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

SHRI NIRVAIR SINGH,AMRITSAR vs INCOME TAX OFFICER WARD-4(3), AMRITSAR

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

SHRI MUSHTAQ AHMAD ZARGAR,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR

or at the time of hearing of the appeal."

SHRI MUSHTAQ AHMAD ZARGAR,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

SHRI MUSTAQ AHMAD ZARGAR,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

GURTEJ SINGH DANDIWAL,VILLAGE BARNALA, MANSA vs THE INCOME TAX OFFICER, WARD 1(4), MANSA, MANSA

ADDL-JCIT (A).

SHRI DHARMENDER NARULA,FEROZEPUR vs INCOME TAX OFFICER WARD-3(2), FEROZEPUR

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)

JAGSIR SINGH,VILLAGE VIRKKHERA, MALOUT vs THE INCOME TAX OFFICER, WARD-2(2), MUKTSAR, MUKTSAR

SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)

SANGAT SINGH,ABOHAR vs INCOME TAX OFFICER, WARD-2(3), ABOHAR, ABOHAR

SH. MANOJ KUMAR AGGARWAL ACCOUNTANT MEMBER AND SH. UDAYAN DAS GUPTA (Judicial Member)

DASHMESH EDUCATIONAL SOCIETY,CHOWK MEHTA vs ITO EXEMPTION, AMRITSAR

SH. MANOJ KUMAR AGGARWAL ACCOUNTANT MEMBER AND SH. UDAYAN DAS GUPTA (Judicial Member)

M/S. KANTHA HEALTHCARE PRIVATE LIMITED,AMRITSAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE , AMRITSAR

SH. MANOJ KUMAR AGGARWAL ACCOUNTANT MEMBER AND SH. UDAYAN DAS GUPTA (Judicial Member)

SHREE ATAM VALLABAH JAIN CLINIC,JAMMU vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)

SHRI GAURAV PURI S/O SHRI OM PARKASH,JALANDHAR vs INCOME TAX OFFICER WARD-3(5), JALANDHAR

SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)