ITAT Amritsar Bench
3,234 judgments
SMT IQBAL KAUR,HOSHIARPUR vs INCOME TAX OFFICER WARD, HOSHIARPUR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SATISH KUMAR JAIN,PROP. M/S JAIN INDUSTRIES vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JAMMU
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
MOHD RAFI,DODA, JAMMU AND KASHMIR vs INCOME TAX OFFICER WARD, UDHAMPUR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BATHINDA, BATHINDA vs ARSHPREET SINGH, MUKTSAR
us. The impugned orders have been passed by Ld. Commissioner of Income Tax (Appeals), National Faceless Appeal Centre (NFAC), Delhi [CIT(A)] on 06-06-2024. The registry has noted delay of 49 days in the appeals which stand condoned. Upon perusal of impugned orders, it could be seen that the penalties have been deleted on the ground that quantum additions as made by Ld. AO stood deleted by Tribunal in its order dated 25-05-2023. The Ld. AR demonstrated that the revenue's appeal against the s
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BATHINDA, BATHINDA vs ARSHPREET SINGH, MUKTSAR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ABIDA BEGUM,ANANTNAG vs INCOME TAX OFFICER WARD-1, SRINAGAR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHRI SANDEEP SINGLA,BATHINDA vs INCOME TAX OFFICER WARD-1 (1), BATHINDA
us. The only prayer of Ld. AR is another opportunity of hearing before lower authorities which has been opposed by Ld. Sr. DR.
SHRI RAJIV SINGLA,BATHINDA vs INCOME TAX OFFICER WARD-1(1), BATHINDA
SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PURAB INFRASTRUCTURE PROJECTS LIMITED,AMRITSAR vs INCOME TAX OFFICER WARD 1(2), AMRITSAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI ARIF HUSSAIN WANI,BUDGAM vs INCOME TAX OFFICER WARD-1, SRINAGAR
SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
SHRI RAJESH CHANDRA,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member), SHRI UDAYAN DAS GUPTA (Judicial Member)
SHRI GURPREET SINGH,MOGA vs INCOME TAX OFFICER WARD-1, MOGA
SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
INCOME TAX OFFICER, INCOME TAX OFFICE vs VIKAS MEHRA, THE MALL
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SH. SUKHBIR SINGH BADAL,,MUKTSAR vs THE DY. COMMISSIONER OF INCOME TAX,, BATHINDA
SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SAYEEDA AKHTER S.A. TRADERS CHOPRA SHOP GARHI UDHAMPUR 182121,UDHAMPUR vs INCOME TAX OFFCIER WARD UDHAMPUR 103 WARD 10 DHAR ROAD UDHAMPUR, UDHAMPUR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
RAJBIR SINGH,JALANDHAR vs INCOME TAX OFFICER, NAKODAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
EDUCATE ALL CHARITABLE TRUST,JAMMU AND KASHMIR vs CIT (EXEMPTIONS), CHANDIGARGH, CHANDIGARH
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
ABDUL HAMID NACHAR,SRINAGAR vs INCOME TAX OFFICER WARD 1, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
SHRI NIRVAIR SINGH,AMRITSAR vs INCOME TAX OFFICER WARD-4(3), AMRITSAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
THE MUTHADA KHURD CO OPERATIVE AGRI MULTIPURPOSE SOCIETY LIMITED,JALANDHAR vs INCOME TAX OFFICER WARD-1, PHAGWARA
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)