ITAT Amritsar Bench
3,234 judgments
SHRI MOHMMAD SLEEM MEER,BANDIPORA vs INCOME TAX OFFICER WARD-1, SRINAGAR
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
ABDUL RASHEED,ANANTNAG vs INCOME TAX OFFICER WARD, UDHAMPUR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
SHRI MUDASIR AHMAD SHAKSAZ,PULWAMA vs INCOME TAX OFFICER WARD, ANANTNAG
SH. MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
INDERJIT SINGH,PHAGWARA vs INCOME TAX OFFICER WARD-1, PHAGAWARA
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
SHRI AYOUB NAIK,KULGAM vs INCOME TAX OFFICER WARD, ANANTNAG
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
KARAN SINGH,PATHANKOT vs INCOME TAX OFFICER WARD 6(2) , PATHANKOT
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
THE MAHIL GAILAN COOPERATIVE AGRICULTURE SERVICE SOCIETY LIMITED,MAHIL GAILAN, SBS NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
SHRI MANZOOR AHMED BHAT,SRINAGAR vs INCOME TAX OFFICER, WARD-3(2), JAMMU
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
SUDESH KUMAR VERMA M/S RAM LAL RAJ KUMAR 75 D NEHRU MARKET DISTT JAMMU 180004,JAMMU vs INCOME TAX OFFCIER WARD 1(3) JAMMU AAYAKAR BHAWAN JAMMU, JAMMU
SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
JALANDHAR DISTRICT CRICKET ASSOCIATION,JALANDHAR vs CIT EXEMPTIONS, CHANDIGARH
SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
JK HOPE & HEALTH FOUNDATION,SRINAGAR vs CIT EXEMPTIONS, CHANDIGARH
SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
APEX EDUCATIONAL SOCIETY,PATHANKOT vs COMMISIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
PANDIT KALHAN SCHOLARSHIP TRUST,JAMMU vs CIT(E), CHANDIGARH, CHANDIGARH
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
PANDIT KALHAN SCHOLARSHIP TRUST,JAMMU vs CIT(E), CHANDIGARH, CHANDIGARH
or at the time of hearing of the appeal."
MATA BHUVANESHORI ASTHAPAN COMMITTEE,JAMMU vs CIT(E), CHANDIGARH, CHANDIGARH
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
MATA BHUVANESHORI ASTHAPAN COMMITTEE,JAMMU vs CIT(E), CHANDIGARH, CHANDIGARH
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
MANDEEP SINGH S/O SH. NARINDER SINGH VILLAGE AND POST OFFICE TARMALA MALOUT DISTRICT MUKTSAR,MUKTSAR vs THE INCOME TAX OFFICER WARD 2(5) MUKTSAR JAO INCOME TAX OFFICER WARD 2(2) MUKTSAR, MUKTSAR
the appeal is finally heard and disposed off."
ANBHAO PARKASH S/O DARSHAN LAL, VILLAGE VEERE WALA KALAN, FARIDKOT,FARIDKOT vs INCOME TAX OFFICER, WARD-3(4), FARIDKOT, JURISDICTIONAL ASSESSING OFFICER, ITO WARD 1, FARIDKAOT, FARIDKOT
THE JASSOMAZARA COOP MULTIPUPOSE SOCIETY LIMITED,NAWANSAHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2, JALANDHAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
THE JASSOMAZARA COOP MULTIPUPOSE SOCIETY LIMITED,NAWANSHAHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2, JALANDHAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)