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ITAT Allahabad Bench

686 judgments

M/S MOOL RAJ VIJAY KUMAR, KAUSHAMBI vs DY./ACIT(CC), ALLAHABAD

ITA 39/ALLD/2023[2018-19]Status: Disposed25/8/2025AY 2018-19

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S SUBHASH STONE INDUSTRIES PRIVATE LIMITED,NAINITAL vs ASSTT. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, ALLAHABAD

ITA 109/ALLD/2019[2014-15]Status: Disposed22/8/2025AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

SINGHAL HOUSING AND INFRAVENTURES PVT. LTD. vs INCOME TAX WARD AND 3 OTHERS

WTAX/490/20236/8/2025

RAJEEV YADAV vs ASSISTANT COMMISSIONER INCOME TAX AND 2 OTHERS

WTAX/487/20236/8/2025

JUPITER BUILDTECH PVT. LTD. vs INCOME TAX OFFICER AND 2 OTHERS

WTAX/491/20236/8/2025

KAPOOR STEEL INDUSTRIES CORPORATION vs INCOME TAX OFFICER AND 2 OTHERS

WTAX/492/20236/8/2025

JUPITER BUILDTECH PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX AND 2 OTHERS

WTAX/497/20236/8/2025

RAJEEV YADAV vs ASSISTANT COMMISSIONER INCOME TAX AND 2 OTHERS

WTAX/485/20236/8/2025

PNC BEL JV vs INCOME TAX OFFICER AND 2 OTHERS

WTAX/488/20236/8/2025

ARYA INFRAHOUSING PVT. LTD. vs INCOME TAX OFFICER AND 2 OTHERS

WTAX/494/20236/8/2025

ANUJ GOYAL vs INCOME TAX OFFICER AND 2 OTHERS

WTAX/486/20236/8/2025

SATYA MADHAV REAL ESTATE PRIVATE LIMITED vs INCOME TAX OFFICER, WARD - 1 (3) (1) MATHURA AND 2 OTHERS

WTAX/489/20236/8/2025

ARUP BANERJI,ALLAHABAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1 , ALLAHABAD

ITA 154/ALLD/2024[2015-16]Status: Disposed31/7/2025AY 2015-16

SH. SUBHASH MALGURIA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

ANJANISH KUMAR TIWARI,ALLAHABAD vs INCOME TAX OFFICER, ALLAHABAD , ALLAHABAD

ITA 59/ALLD/2025[2017-18]Status: Disposed30/7/2025AY 2017-18

SHRI SUBHASH MALGURIA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

KAILASH JAISWAL,GORAKHPUR vs ACIT(CC), ALLAHABAD

ITA 40/ALLD/2023[2013-14]Status: Disposed30/7/2025AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

KAILASH JAISWAL,GORAKHPUR vs ACIT(CC), ALLAHABAD

ITA 25/ALLD/2023[2008-09]Status: Disposed30/7/2025AY 2008-09

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

PRAYAG CAPITALS INDIA LIMITED,ALLAHABAD vs ITO, WARD-2(2) NOW WARD-2(1), , ALLAHABAD

ITA 81/ALLD/2024[2015-16]Status: Disposed29/7/2025AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

DEEPAK AUTO SALES KUNDA PRATAPGARH,PRATAPGARH vs INCOME TAX OFFICER PRATAPGARH, PRATAPGARH

ITA 69/ALLD/2025[2019-20]Status: Disposed24/7/2025AY 2019-20

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

RAVINDRA NATH PATEL ,MAHARAJGANJ vs INCOME TAX OFFICER, GORKHPUR, GORKHPUR

ITA 27/ALLD/2025[2008-2009]Status: Disposed24/7/2025AY 2008-2009

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S ANIL KUMAR SUNIL KUMAR, ALLAHABAD,ALLAHABAD vs DEPUTY COMMISSIONER OF INCOMETAX CENTRAL CIRCLE, ALLAHABAD. , ALLAHABAD

ITA 25/ALLD/2025[2018-19]Status: Disposed24/7/2025AY 2018-19

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)