ITAT Allahabad Bench
686 judgments
UMA KESHARWANI,ALLAHABAD vs ITO WARD -1(3), ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
RAKESH KUMAR SRIVASTAVA,ALLAHABAD vs THE INCOME TAX OFFICER- 2(1), ALLAHABAD
SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER** **AND** **SHRI SUBHASH MALGURIA (Judicial Member)
DHARM PAL SINGH,BAGHPAT vs THE INCOME TAX OFFICER, WARD 1(5), BARAUT
SHRI SUBHASH MALGURIA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
MUKESH KUMAR TIWARI,AMETHI vs ITD, NFAC, DELHI
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SHATRUGHAN MAURYA,BHADOHI vs AU, ITD, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
KESARWANI BROTHERS,ALLAHABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE,, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ANITA DEVI,RAUNIYAR PANT NAGAR vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
JAI PRAKASH JAISWAL,ALLAHABAD vs CIT(A), ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
HASAN JAVED,MEERANPUR vs ITO, AMBEDKARNAGAR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
GRAM SEWA MANDAL,ALLAHABAD vs ITO EXEMPTION- WARD (EXEMPTION), ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
M/S KESARWANI ZARDA BHANDAR,ALLAHABAD vs JCIT(C.C), ALLAHABAD, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
KESARWANI ZARDA BHANDAR,ALLAHABAD vs JCIT(C.C), ALLAHABAD, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
KESARWANI ZARDA BHANDAR,ALLAHABAD vs JCIT(C.C), ALLAHABAD, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
M/S KESARWANI ZARDA BHANDAR,ALLAHABAD vs ACIT RANGE , ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
KESARWANI ZARDA BHANDAR,ALLAHABAD vs ACIT, CENTRAL CIR., ALLAHABAD, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
KESARWANI ZARDA BHANDAR,SHSON, ALLAHABAD vs ITO, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
UNIQUE BOOND FOUNDATION,JAIPUR vs CIT EXEMPTION, LUCKNOW, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
UNIQUE BOOND FOUNDATION,JAIPUR vs CIT EXEMPTION, LUCKNOW, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
