ITAT Allahabad Bench
686 judgments
GHAZIABAD DEVELOPMENT AUTHORITY vs PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX EXEMPTION AND 2 OTHERS
R.D. SINHG SHIKSHAN SEWA SANSTHAN,PRAYAGRAJ vs INCOME TAX OFFICER (EXEMPTION WRAD ALLAHABAD, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
R.D. SINGH SHIKSHAN SEWA SANSTHAN ,PRAYAGRAJ vs INCOME TAX OFFICER(EXEMPTION) WARD ALLAHABAD, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
DINESH KUMAR PAHUJA ,ALLAHABAD vs ASSISTANT COMISSIONER OF INCOME TAX CENTRAL CIRCLE , ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
DINESH KUMAR PAHUJA,ALLAHABAD vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
KESARWANI ZARDA BHANDAR,ALLAHABAD vs PR. CIT, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member)
ACIT,, ALLAHABAD vs KESARWANI ZARDA BHANDAR,, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
M/S KESARWANI ZARDA BHANDAR,,ALLAHABAD vs JT.CIT,, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ABHIYAN INTERNATIONAL SAMITI,PRYAGRAJ vs INCOME TAX OFFICER -EXEMPTION, , PRAYAGRAG
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SEEMA PAL,BHARATPUR vs ITO WARD (4)(2)(3), KANNAUJ, KANNAUJ
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
JAIN SHIKSHA VIKASH SAMITI ,SULTANPUR vs INCOME TAX OFFICER (EXEMPTION), LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ALOK RAI,ALLAHBAD vs INCOME TAX OFFICER NFAC DELHI, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ISRAIL,CHITRAKOOT vs INCOME TAX OFFICER, BANDA
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
HARISH CHANDAR MISHRA,ALLAHABAD vs INCOME TAX OFFICER- 2(1) ALLAHABAD, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ANURAG JAISWAL,LUCKNOW vs ITO2(1)/ ALLAHABAD, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
AROTI GHOSH,ALLAHABAD vs INCOME TAX OFFICER WARD-1(1), ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
M/S RAWDER PETROLEUM PVT LTD. THRU. DIRECTOR MR. SHIVENDU SHUKLA vs UNION OF INDIA MINISTRY OF FINANCE THRU. DEPTT. OF REVENUE NORTH BLOCK NEW DELHI AND 2 OTHERS
UP EDUCATION SERVICE SELECTION COMMISION (PREVIOUSLY KNOWN AS UP SECONDARY EDUCATION SERVIC SELECTION BOARD,ALLAHABAD vs INCOME TAX OFFICER,CIRCLE ALLAHABD, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SHIV SHANKAR,MIRZAPUR vs ITO, WARD-3(1), MIRZAPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SHIV SHANKAR,MIRZAPUR vs ITO, WARD-3(1), MIRZAPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)