ITAT Allahabad Bench
686 judgments
SHIV SHANKAR,MIRZAPUR vs ITO WARD-3(1), MIRZAPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SHRI KISHAN GUPTA,KANNAUJ vs ITO WARD 4(2)(3), KANNUAJ, KANNAUJ
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SMT. RANJANA BAJPAI,ALLAHABAD vs DCIT/ACIT CIRCLE 1(!), ALLAHABAD
SH. SUBHASH MALGURIA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
SURJA DEVI,PRATAPGARH vs NFAC CARE OF INCOME TAX OFFICER PRATAPGARH NEW LUCKNOW, INCOME TAX OFFICE PRATAPGARH LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
BHARTIYA SHIKSHA SAMMITTEE KASHI PRADESH,ALLAHABAD vs DC/ACIT-2(CPC) , ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
KANTI SRIVASTAVA LEGAL HEAR, SMT. RAANJANA CHANDRA,,ALLAHABAD vs INCOME TAX OFFICER, WARD-1(4), ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
HRIDAYESH KUMAR VERMA,BANDA vs INCOME TAX OFFICER, BANDA
SHRI SUBHASH MALGURIA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
HARI OM RASTOGI,FATEHPUR vs ACIT (CENTRAL CIRCLE) , ALLAHABAD
SHRI SUBHASH MALGURIA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
HARI OM RASTOGI,FATEHPUR vs ACIT (CENTRAL CIRCLE) ALLAHABAD, ALLAHABAD
SHRI SUBHASH MALGURIA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
HARI OM RASTOGI,FATEHPUR vs ACIT (CENTRAL CIRCLE), ALLAHABAD
SHRI SUBHASH MALGURIA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SUCHITRA TANDON,PRAYAGRAJ vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE - 2 ALLAHABAD, ALLAHABAD
SHRI SUBHASH MALGURIA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SHUBHASH STONE INDUSTRIES PVT. LTD.,,NAINITAL vs ACIT(CEN. CIR.), ALLAHABAD
SHRI SUBHASH MALGURIA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SUBHASH STONE INDUSTRIES PVT. LTD.,,NAINITAL vs ACIT(C.C), ALLAHABAD
SHRI SUBHASH MALGURIA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SUBHASH STONE INDUSTRIES PVT. LTD.,,NAINITAL vs ACIT(C.C), ALLAHABAD
SHRI SUBHASH MALGURIA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
SUBHASH STONE INDUSRTIES PVT. LTD.,NAINITAL vs ACIT(CEN.CIR.), ALLAHABAD
SHRI SUBHASH MALGURIA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
MESARS SUBHASH STONE INDUSTRIES (P) LTD.,HALDWANI NAINITAL vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE , ELAHABAD
SHRI SUBHASH MALGURIA (Judicial Member), SHRI SANJAY AWASTHI (Accountant Member)
NARAYAN PRASAD TRIPATHI,BANDA vs ASSESSMENT UNIT, NEW DELHI
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
RAJESH KUMAR JAISWAL,,ALLAHABAD vs DEPUTY/ACIT(CENTRAL), ALLAHABAD
the query raised by the assessing authority vide questionnaire issued under section 142 (1) dated 23.01.2021, in assessment proceedings for the AY 2018-19.
