ITAT Allahabad Bench
686 judgments
VANDANA BANSAL L/H OF LATE DR. ASHWANI KUMAR BANSAL, ,ALLAHABAD vs ACIT, CENTRAL CIRCLE,, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
VANDANA BANSAL L/H OF LATE DR. ASHWANI KUMAR BANSAL, ,ALLAHABAD vs ACIT, CENTRAL CIRCLE,, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
VANDANA BANSAL L/H OF LATE DR. ASHWANI KUMAR BANSAL, ,ALLAHABAD vs ACIT, CENTRAL CIRCLE,, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
VANDANA BANSAL L/H OF LATE DR. ASHWANI KUMAR BANSAL, ,ALLAHABAD vs ACIT, CENTRAL CIRCLE,, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
VANDANA BANSAL L/H OF LATE DR. ASHWANI KUMAR BANSAL, ,ALLAHABAD vs ACIT, CENTRAL CIRCLE,, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
MINTO DEVELOPERS PVT. LTD.,ALLAHABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE , ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
LIVE GREEN ECO WORKS (P) LTD, D-142, SECTOR-07 NOIDA, UTTAR PRADESH, INDIA. THROUGH ITS AUTHORISED vs NATIONAL FACELESS ASSESSMENT CENTER AND 2 OTHERS
VIKAS RASTOGI,ALLAHABAD vs DY,COMMISSIONER OF INCOME TAX CIRCLE-1, ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
M/S DIVYA CONSTRUCTION CO,BHADOHI vs DCIT CIRCLE-3, MIRZAPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ANAND RASTOGI AND ANOTHER vs UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF FINANCE DEPARTMENT OF REVENUE AND 4 OTHERS
NAV NIRMAN,ALLAHABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, , ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
GRAMEEN VIKAS SANSTHAN,MAHARAJGANJ vs CIT EXEMPTION, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SHIRISH JAISWAL,PRATAGARH vs ITO PRATAPGARH, PRATAPGARH
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
LAXMI STEELS vs DCIT CENTRAL CIRCLE, GHAZIABAD AND ANOTHER
GAJENDRA KUMAR,MAHOBA vs INCOME TAX OFFICER WARD 2 (2)(4 ), BANDA
SH. SUBHASH MALGURIA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
SANKAR LAL JAISWAL,,ALLAHABAD vs ITO- 1(5), ALLAHABAD
SH. SUBHASH MALGURIA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
SHREESH KUMAR TRIPATHI,BANDA vs INCOME TAX OFFICER WARD 2(2)(5), BANDA
the time of hearing.
ACHCHHE LAL YADAV (DECEASED) L/H AMAR SINGH YADAV,ALLAHABAD vs ITO, WARD- 2(1)ALLAHABAD, ALLAHABAD
SHRI SUBHASH MALGURIA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
CAREER COACHING (ALLD) PRIVATE LIMITED ,ALLAHABAD vs DCIT ACIT, RANGE - 2, ALLAHABAD, ALLAHABAD
SHRI SUBHASH MALGURIA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
SUDHIR KUMAR SHARMA,ALLAHABAD vs ITO 2(3), ALLAHABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
