← All Benches

ITAT Allahabad Bench

686 judgments

ANURAG YADAV,KANNAUJ vs INCOME-TAX OFFICER, WARD-4(2)(3), KANNAUJ, UTTAR PRADESH

ITA 78/ALLD/2025[2015-2016]Status: Disposed30/9/2025AY 2015-2016

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

RAJU SINGH PAL,,BINDKI, FATEHPUR vs INCOME TAX OFFICER, WARD- 2(4), FATEHPUR

ITA 73/ALLD/2025[2016-17]Status: Disposed30/9/2025AY 2016-17

the Assessing Officer alongwith affidavit confirming that the transaction was gift in nature and not purchase as alleged hence the addition made by the AO and also upheld by the CIT(A)/NFAC, Delhi are unjustified, baseless and liable to be quashed.

GYAN VIKAS SAMITI,AMBEDKAR NAGAR vs THE INCOME TAX OFFICER , AMBEDKAR NAGAR

ITA 7/ALLD/2025[2010-11]Status: Disposed30/9/2025AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

BALESHWAR NATH EDUCATIONAL SOCIETY,,BHADOHI vs CENTRALIZED PROCESSING CENTRE, BENGALURU

ITA 63/ALLD/2025[2021-22]Status: Disposed30/9/2025AY 2021-22

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

MADHU DUBEY,ALLAHABAD vs DC/AC-1(1),ALLAHABAD, MG MARG ALLAHABAD

ITA 58/ALLD/2025[2014-15]Status: Disposed30/9/2025AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

JEEVAN JYOTI INFRASTRUCTURE COMPANY PRIVATE LIMITED,ALLAHABAD vs DCIT, CENTRAL CIRCLE, ALLAHABAD , ALLAHABAD

ITA 56/ALLD/2025[2012-13]Status: Disposed30/9/2025AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

MINTO COLONIZERS PRIVATE LIMITED,ALLAHABAD vs DCIT CENTRAL CIRCLE , ALLAHABAD, ALLAHABAD

ITA 54/ALLD/2025[2009-10]Status: Disposed30/9/2025AY 2009-10

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, ALLAHABAD vs NAVJEEVAN PEDIATRICS PRIVATE LIMITED, ALLAHABAD

ITA 44/ALLD/2025[2013-14]Status: Disposed30/9/2025AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE), ALLAHABAD vs JEEVAN JYOTI CHARITABLE TRUST, ALLAHABAD

ITA 41/ALLD/2025[2013-14]Status: Disposed30/9/2025AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, ALLAHABAD vs JEEVAN JYOTI CHARITABLE TRUST, ALLAHABAD

ITA 40/ALLD/2025[2012-13]Status: Disposed30/9/2025AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX(CENTRAL CIRCLE), ALLAHABAD vs JEEVAN JYOTI CHARITABLE TRUST, ALLAHABAD

ITA 39/ALLD/2025[2011-12]Status: Disposed30/9/2025AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

ARPIT HOSPITAL PRIVATE LIMITED,,ALLAHABAD vs DCIT, CENTRAL CIRCLE,, ALLAHABAD

ITA 14/ALLD/2025[2013-14]Status: Disposed30/9/2025AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

JIYAUDDIN KHAN,MAHARAJGANJ, UTTAR PRADESH vs ITO 1(4), MAHARAJGANJ, MAHARAJGANJ, UTTAR PRADESH

ITA 139/ALLD/2025[2015-16]Status: Disposed30/9/2025AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

SHERVANI SUGAR SYNDICATE LIMITED,GHAZIABAD vs DC/ACIT-2, ALLAHABAD, ALLAHABAD

ITA 138/ALLD/2025[2012-13]Status: Disposed30/9/2025AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

SHERVANI SUGAR SYNDICATE LIMITED,C/O B. K. KAPUR CO. vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 137/ALLD/2025[2012-13]Status: Disposed30/9/2025AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

ARPIT HOSPITAL PRIVATE LIMITED,ALLAHABAD vs DCIT, CENTRAL CIRCLE, , ALLAHABAD

ITA 13/ALLD/2025[2012-13]Status: Disposed30/9/2025AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

RAMANAND GUPTA,MAHARAJGANJ vs ITO 1(4) MAHARAJGANJ, MAHARAJGANJ

ITA 122/ALLD/2025[2017-18]Status: Disposed30/9/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

MANGALAM SERVICE STATION ,ALLAHABAD vs ACIT CENTRAL , ALLAHABAD

ITA 165/ALLD/2024[2017-18]Status: Disposed30/9/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

VANDANA BANSAL L/H OF LATE DR. ASHWANI KUMAR BANSAL, ,ALLAHABAD vs ACIT, CENTRAL CIRCLE,, ALLAHABAD

ITA 40/ALLD/2019[2013-14]Status: Disposed30/9/2025AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

VANDANA BANSAL L/H OF LATE DR. ASHWANI KUMAR BANSAL, ,ALLAHABAD vs ACIT, CENTRAL CIRCLE,, ALLAHABAD

ITA 39/ALLD/2019[2012-13]Status: Disposed30/9/2025AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)