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ITAT Allahabad Bench

686 judgments

RAMJI VAISH,ALLAHABAD vs DCIT(CC), ALLAHABAD

ITA 127/ALLD/2023[2011-12]Status: Disposed31/10/2025AY 2011-12

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

RAMJI VAISH,ALLAHABAD vs DCIT(CC), ALLAHABAD

ITA 126/ALLD/2023[2010-11]Status: Disposed31/10/2025AY 2010-11

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

RAMJI VAISH,ALLAHABAD vs DCIT(CC), ALLAHABAD

ITA 125/ALLD/2023[2009-10]Status: Disposed31/10/2025AY 2009-10

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

RAMJI VAISH,ALLAHABAD vs DCIT(C.C.), ALLAHABAD

ITA 101/ALLD/2023[2008-09]Status: Disposed31/10/2025AY 2008-09

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, ALLAHABAD vs VIJAY STONE PRODUCT, SONEBHADRA

ITA 65/ALLD/2019[2011-12]Status: Disposed31/10/2025AY 2011-12

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

ASSTT. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, ALLAHABAD vs VIJAY STONE PRODUCTS, SONEBHADRA

ITA 64/ALLD/2019[2010-11]Status: Disposed31/10/2025AY 2010-11

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

VIJAY STONE PRODUCT,SONEBHADRA vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, ALLAHABAD

ITA 33/ALLD/2019[2011-12]Status: Disposed31/10/2025AY 2011-12

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

VIJAY STONE PRODUCT,SONEBHADRA vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, ALLAHABAD

ITA 32/ALLD/2019[2010-11]Status: Disposed31/10/2025AY 2010-11

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

VIJAY STONE PRODUCT,SONEBHADRA vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, ALLAHABAD

ITA 31/ALLD/2019[2009-10]Status: Disposed31/10/2025AY 2009-10

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

VIJAY STONE PRODUCT,SONEBHADRA vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, ALLAHABAD

ITA 30/ALLD/2019[2007-08]Status: Disposed31/10/2025AY 2007-08

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

M/S JAI MAA SHARDA SERVICE STATION,ALLAHABAD vs ACIT, CENTRAL CIRCLE, ALLAHABAD

ITA 25/ALLD/2019[2011-12]Status: Disposed31/10/2025AY 2011-12

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

M/S JAI MAA SHARDA SERVICE STATION,ALLAHABAD vs ACIT, CENTRAL CIRCLE, ALLAHABAD

ITA 24/ALLD/2019[2010-11]Status: Disposed31/10/2025AY 2010-11

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

M/S SUBHASH STONE PRODUCT PRIVATE LIMITED,SONEBHADRA vs ASSTT. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, ALLAHABAD

ITA 108/ALLD/2019[2010-11]Status: Disposed31/10/2025AY 2010-11

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

SUBHASH STONE PRODUCT (P) LTD.,SONEBHADRA vs ASSTT. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, ALLAHABAD

ITA 107/ALLD/2019[2008-09]Status: Disposed31/10/2025AY 2008-09

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

SANGAM EANTA UDYOG,PRATAPGARH vs NATIONAL FACELESS APPEAL CENTRE, , DELHI

ITA 131/ALLD/2025[2015-16]Status: Disposed30/10/2025AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

H K INFRAVENTURE PVT. LTD.,ALLAHABAD vs ASSISTANT COMMISSIONER OF INCOME TAX NFAC, DELHI, DELHI

ITA 120/ALLD/2025[2015-16]Status: Disposed30/10/2025AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S.H.K.INFRAVENTURES PVT. LTD.,ALLAHABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, ALLAHABAD

ITA 28/ALLD/2019[2015-16]Status: Disposed30/10/2025AY 2015-16

SHRI MAHAVEER CHARITABLE TRUST ,ALLAHABAD vs ITO(EXEMPTION), ALLAHABAD

ITA 181/ALLD/2024[2013-14]Status: Disposed14/10/2025AY 2013-14

SH. SUBHASH MALGURIA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

ARJUN SAHU vs ASSISTANT COMMISSIONER OF INCOME TAX AND ANOTHER

WTAX/3702/20257/10/2025

GYAN VIKAS SAMITI ,AMBEDKAR NAGAR vs THE INCOME TAX OFFICER, AMBEDKAR NAGAR

ITA 8/ALLD/2025[2010-11]Status: Disposed30/9/2025AY 2010-11