← All Benches
ITAT Allahabad Bench
686 judgments
ANIL KUIMAR,ALLAHABAD vs I T OFFICER, ALLAHABAD
ITA 171/ALLD/2018[2011-12]Status: Disposed24/11/2020AY 2011-12
SHRI RAM KISHAN SEWA KENDRA,MAHOBA vs IT OFFICER, BANDA
ITA 129/ALLD/2018[2014-15]Status: Disposed24/11/2020AY 2014-15
UMESH KUMAR SINDHI,ALLAHABAD vs CIT, CENTRAL CIRCLE, ALLAHABAD
ITA 251/ALLD/2017[2009-10]Status: Disposed24/11/2020AY 2009-10
SHRI RAMA PATI GUPTA,PRATAPGARH vs ITO, PRATAPGARH
ITA 348/ALLD/2014[2009-10]Status: Disposed24/11/2020AY 2009-10
RAM BABU KESARWANI,ALLAHABAD vs IT OFFICER, ALLAHABAD
ITA 390/ALLD/2013[2008-09]Status: Disposed23/11/2020AY 2008-09
M/S DHARMENDAR PRATAP SINGH,ALLAHABAD vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, ALLAHABAD
ITA 197/ALLD/2018[2012-2013]Status: Disposed10/11/2020AY 2012-2013
BHARTIYA SHIKSHA SAMITI PURVI UTTAR PRADESH,ALLAHABAD vs ASS. COMMISSIONER(CPC), BANGALORE
ITA 9/ALLD/2018[2013-14]Status: Disposed2/11/2020AY 2013-14
M/SPANDEY TRANSPORT CO.,SONEBHADRA vs ITO, MIRZAPUR
ITA 12/ALLD/2018[2008-09]Status: Disposed2/11/2020AY 2008-09
HARAKH CHAND GLASS PVT. LTD.,ALLAHABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, ALLAHABAD
ITA 60/ALLD/2019[2008-09]Status: Disposed14/2/2020AY 2008-09
MANOJ KUMAR GUPTA,SINGRAULI(M.P.) vs IT OFFICER, MIRZAPUR
ITA 318/ALLD/2017[2009-10]Status: Disposed14/2/2020AY 2009-10
SHRI KAMALENDRA BHADUR MISHRA,SONEBHADRA vs DCIT, RANGE-III, MIRZAPUR
ITA 240/ALLD/2017[2011-12]Status: Disposed14/2/2020AY 2011-12
ACIT, ALLAHABAD vs M/S ALLAHABAD HIGH SCHOOL SOCIETY, ALLAHABAD
ITA 65/ALLD/2013[2002-03]Status: Disposed14/2/2020AY 2002-03
SUDAMA DEVI L/H LAL CHAND YADAV,SONEBHADRA vs CIT (APPEALS), ALLAHABAD
ITA 157/ALLD/2019[2009-10]Status: Disposed13/2/2020AY 2009-10
SHIV SHANTI TRUST,ALLAHABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 154/ALLD/2019[2019-20]Status: Disposed13/2/2020AY 2019-20
SHAKUNTALA KUSHWAHA,ALLAHABAD vs INCOME TAX OFFICER 2(3), ALLAHABAD
ITA 130/ALLD/2019[2009-10]Status: Disposed13/2/2020AY 2009-10
JAGDISH MATANHELIA MEMORIAL TRUST,PRATAPGARH vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 127/ALLD/2019[2019-20]Status: Disposed13/2/2020AY 2019-20
SHREE MANNI LAL SHIKSHAN SAMITI,ALLAHABAD vs ACIT, ALLAHABAD
ITA 224/ALLD/2015[2010-11]Status: Disposed12/2/2020AY 2010-11
RASHMI MEHROTRA,ALLAHABAD vs DCIT, ALLAHABAD
ITA 14/ALLD/2013[2006-07]Status: Disposed12/2/2020AY 2006-07
SHRI UMA CHARAN GUPTA,SATNA vs ACIT,CENTRAL CIRCLE, ALLAHABAD
ITA 205/ALLD/1997[1988-89]Status: Disposed12/2/2020AY 1988-89
SMT. SITA DEVI,ALLAHABAD vs INCOME TAX OFFICER, RANGE-1(4), ALLAHABAD
ITA 182/ALLD/2017[1998-99]Status: Disposed11/2/2020AY 1998-99